High Courts12 Jul 2024Dismissed
Ajai Kumar & Ors Vs Sumitomo Mitsui Banking Corporation & Anr
Delhi High Court · (2024) 07 DEL CK 2279
Code of Civil Procedure, 1908-Section 114, Order 47 Rule 1Industrial Disputes Act, 1947-Section 10, 2(k)
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 269 of 565
High Courts12 Jul 2024
Media International Through Sole Prop. Mrs. Achla Sabharwal Vs Youngers Dream World Production Through Sole Proprietor Naresh Singla
Delhi High Court · (2024) 07 DEL CK 2230
Code of Civil Procedure 1908 (CPC)-Order XXXIX Rule 2A, XLVII
High Courts12 Jul 2024Disposed Of
Suresh Dhanuka Vs Shahnaz Husain
Delhi High Court · (2024) 07 DEL CK 2227
Arbitration and Conciliation Act, 1996-Section 11(5), 21, 12, Fourth Schedule
High Courts12 Jul 2024Dismissed
Mahipal Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2185
Constitution of India-Article 226
High Courts12 Jul 2024Dismissed
Balvinder Kaur & Ors. Vs University Of Delhi Through Vice Chancellor & Ors.
Delhi High Court · (2024) 07 DEL CK 2181
Constitution of India-Article 226, 14, 32, 227, 136Ordinance XVIII
High Courts12 Jul 2024
Master Arnesh Shaw Vs Union Of India & Anr.
Delhi High Court · (2024) 07 DEL CK 2033
High Courts12 Jul 2024Disposed Of
Sunil Yadav Vs Aruna Asaf Ali Government Hospital & Anr.
Delhi High Court · (2024) 07 DEL CK 2032
High Courts12 Jul 2024Dismissed
Leena Paulose Vs Directorate Of Enforcement & Anr.
Delhi High Court · (2024) 07 DEL CK 2679
Prevention of Money Laundering Act, 2002-Section 3, 5, 8, 8(1), 8(2), 8(3), 8(4), 8(5), 8(6), 8(7), 17, 17(1), 17(1A), 17(4), 18, 58B, 60, 73Prevention of Money Laundering (Taking Possession of Attached or Frozen Properties Confirmed by Adjudicatory Authority), Rules 2013-Rule 3, 4, 4(1), 4(2)Code of Criminal Procedure, 1973-Section 482
High Courts12 Jul 2024Dismissed
Dr Sudarshan Kumar Arya & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2676
National Medical Commission Act, 2019Indian Medical Council Act, 1956-First Schedule, Third ScheduleSocieties Registration Act, 1860
High Courts12 Jul 2024Disposed Of
Bloom International School Vs Central Board Of Secondary Education
Delhi High Court · (2024) 07 DEL CK 2671
High Courts12 Jul 2024Allowed
Preet Kaur & Anr. Vs Bureau Of Immigration & Ors.
Delhi High Court · (2024) 07 DEL CK 2718
SARFAESI Act-Section 13(2), 13(4)Penal Code, 1860-Section 420, 120BPrevention of Corruption Act, 1968-Section 13(1)(a), 13(2)
High Courts12 Jul 2024Allowed
Usha Sindhu Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2716
SARFAESI Act-Section 13(2)Constitution of India-Article 21Income-tax Act, 1961
High Courts12 Jul 2024Allowed
Mr. Ajay Mrig Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2715
SARFAESI Act-Section 13(2)Constitution of India-Article 21Penal Code, 1860
High Courts12 Jul 2024Allowed
Gurmeet Singh Matharoo Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2714
SARFAESI Act-Section 13(2)Constitution of India-Article 21Penal Code, 1860
High Courts12 Jul 2024Allowed
Anil Goel Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2713
SARFAESI Act-Section 13(2)Constitution of India-Article 21Penal Code, 1860
High Courts12 Jul 2024Allowed
Vikas Goel Vs Union Of India
Delhi High Court · (2024) 07 DEL CK 2711
SARFAESI Act-Section 13(2)Constitution of India-Article 21Penal Code, 1860
High Courts12 Jul 2024Allowed
Shukla Rani Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2710
Penal Code, 1860-Section 420, 467, 468, 471 read with 120BConstitution of India-Article 21Income-tax Act, 1961
High Courts12 Jul 2024Allowed
Mohit Arora Vs Bank Of Baroda & Ors.
Delhi High Court · (2024) 07 DEL CK 2709
Recovery of Debts Due to Banks, 1993-Section 19Insolvency & Bankruptcy Code, 2016-Section 7Indian Penal Code-Section 420, 406, 120B
High Courts12 Jul 2024Allowed
Shyam Garg & Anr. Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2751
Constitution of India-Article 21, 14, 19, 226Penal Code, 1860Passports Act, 1967
High Courts12 Jul 2024Allowed
Sh. Sahil Chugh Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2750
SARFAESI Act-Section 13(2), 13(4)Recovery of Debts & Bankruptcy Act, 1993-Section 19Constitution of India-Article 21