High Courts25 Jul 2024Dismissed

Vir Pal Vs Vijay Kumar Farshwal And Anr

Delhi High Court · (2024) 07 DEL CK 0129

Code of Civil Procedure, 1908 — Section 47, 114, 151Code of Criminal Procedure, 1973 — Section 340Delhi Rent Control Act, 1858 — Section 14(1)(e), 25B
High Courts24 Jul 2024Allowed

Amar Nath Gupta Vs Union of India & Ors.

Delhi High Court · (2024) 07 DEL CK 2837

Central Civil Services (Pension) Rules, 2021-Rule 65Bureau of Indian Standards (Terms and Conditions of Service of Employees Regulations, 1988)-Regulation 16Pension Regulations, 1995-Regulation 29(5)
High Courts24 Jul 2024Dismissed

Karmyogi Builders Pvt Ltd Vs Registrar Of Companies

Delhi High Court · (2024) 07 DEL CK 2829

Companies (Court) Rules, 2009-Rule 9Companies Act, 1956-Section 560, 560(1)(6), 560(6), Part IX ACompanies Act, 2013-Chapter-XVII, Chapter XXVII, Section 8, 248, 248(1), 248(1)(a), 248(1)(c), 248(2), 248(3), 248(4), 248(5), 248(6), 248(7), 248(8), 455, 465, 465(1), 465(2), 465(2)(a), 465(2)(h), 465(3)