High Courts01 Aug 2024Allowed

Tani Sandhu Bhargava Vs Shumita Didi Sandhu

Delhi High Court · (2024) 08 DEL CK 0070

Code of Civil Procedure, 1908 — Order 6 Rule 4, Order 6 Rule 17, Order 12 Rule 6Specific Relief Act, 1963 — Section 31Hindu Succession Act, 1956 — Section 14
High Courts01 Aug 2024Allowed

Rajesh Wadhawan Vs Sh Naveen Sabharwal

Delhi High Court · (2024) 08 DEL CK 0029

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 5 Rule 1, Order 6 Rule 15A, Order 9 Rule 7Arbitration and Conciliation Act, — Section 34