High Courts06 Aug 2024Dismissed
Naresh Kumar Vs Babita & Ors.
Delhi High Court · (2024) 08 DEL CK 1576
CrPC-Section 125, 127
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 229 of 565
High Courts06 Aug 2024Dismissed
Gyan Mangat & Ors. Vs South Delhi Municipal Corporation & Ors.
Delhi High Court · (2024) 08 DEL CK 1594
Constitution of India-Article 21, 226Delhi Development Act 1957-Section 11A(2)The Goa (Regulation of Land Development and Building Construction) Act 2008-Definition Regulation/Clause 2 (113)
High Courts06 Aug 2024
Prosafe International Pvt. Ltd. Vs North Delhi Municipal Corporation & Anr.
Delhi High Court · (2024) 08 DEL CK 1595
Micro, Small and Medium Enterprises Development Act, 2006-Section 2(m), 2(n), 8, 8(1), 18, 18(1), 18(2), 18(3), 18(4), 24, 15 to 23, Chapter VArbitration and Conciliation Act, 1996-Section 7(1)Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993
High Courts06 Aug 2024Dismissed
Shubha Bhattacharya & Anr. Vs South Delhi Municipal Corporation
Delhi High Court · (2024) 08 DEL CK 1596
Constitution of India-Article 226Delhi Municipal Corporation Act, 1957-Section 113, 123, 123C, 128, 128(1), 455Transfer of Property Act, 1882-Section 100
High Courts06 Aug 2024Dismissed
MTNL Staff Union Class III & IV (Regd.) Vs Mahanagar Telephone Nigam Ltd. & Ors.
Delhi High Court · (2024) 08 DEL CK 1597
Constitution of India-Article 226, 12Trade Union Act, 1926Industrial Disputes Act
High Courts06 Aug 2024Disposed Of
Razia Sultan Vs Union Of India & Anr.
Delhi High Court · (2024) 08 DEL CK 1601
Constitution of India-Article 226
High Courts06 Aug 2024Dismissed
BP Vashist Vs UOI & Ors.
Delhi High Court · (2024) 08 DEL CK 1623
Constitution of India-Article 226, 227
High Courts06 Aug 2024Dismissed
Shanti Devi Vs Net Ram & Ors.
Delhi High Court · (2024) 08 DEL CK 1642
CPC-Section 151, Order IX Rule 13Constitution of India-Article 227
High Courts06 Aug 2024Dismissed
Jyoti Swaroop Baweja Vs Dharm Vir Nagpal & Ors.
Delhi High Court · (2024) 08 DEL CK 1645
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XXIII Rule 1, XXXII Rules 1 to 14
High Courts06 Aug 2024Disposed Of
Reach Infocom Technology Pvt Ltd Vs Shri Girish Kumar Bhasin
Delhi High Court · (2024) 08 DEL CK 1647
CPC-Order VII Rule 10
High Courts06 Aug 2024Disposed Of
Laxmi Eye Care LLP & Ors. Vs Opti Plaza
Delhi High Court · (2024) 08 DEL CK 1650
High Courts06 Aug 2024Disposed Of
Sanjeev Kumar (Since Deceased) Thr His Lr Vs Ashok Kumar
Delhi High Court · (2024) 08 DEL CK 1651
CPC-Order XXXIX Rule 1 and 2
High Courts06 Aug 2024Dismissed
Index Hospitality Limited Vs Contitel Hotels And Resorts Pvt Ltd & Ors.
Delhi High Court · (2024) 08 DEL CK 1703
Contempt of Courts Act, 1971-Sections 11, 12Arbitration and Conciliation Act, 1996-Sections 17, 17(2), 20, 27(5), 30, 31, 31A, 34, 36, 37Interest Act, 1978-Section 2(b)
High Courts06 Aug 2024Disposed Of
Kamal Garg Director Of Breek Construction Pvt Ltd Vs South Indian Bank Ltd & Ors.
Delhi High Court · (2024) 08 DEL CK 1711
Constitution of India-Articles 226 and 227Cr.PC-Section 340, 195, 195(1)(b)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 14, 14(1)
High Courts06 Aug 2024Allowed
Smt. Vijay Dwivedi Vs Union Of India & Ors.
Delhi High Court · (2024) 08 DEL CK 1762
High Courts06 Aug 2024Dismissed
M/S Deutsche Lufthansa AG Vs Mr. Nayan Pahwa & Ors.
Delhi High Court · (2024) 08 DEL CK 1828
Constitution of India-Articles 226, 227, 136Industrial Disputes Act, 1947-Section 2(k), 2(oo), 2(oo)(bb), 2(s), 10, 10(1), 22, 24, 25F, 25F(a), 25F(b), 25G, 33, 33(1)(b), 33(2), 33(2)(b), 33(3), 33(4), 33(5), 33AIndustrial Disputes (Central) Rules, 1957-Rule 10-B(1), 15, 60
High Courts06 Aug 2024Dismissed
Reliance General Insurance Co Ltd Vs Harsh Mann & Ors.
Delhi High Court · (2024) 08 DEL CK 1839
Motor Vehicles Act, 1988-Section 173, 160, 149(1)Indian Penal Code, 1860-Section 279, 337
High Courts06 Aug 2024
Alok Developers Pvt Ltd Vs Miss Jasvinder Kaur @ Alias Pinky
Delhi High Court · (2024) 08 DEL CK 1871
Arbitration & Conciliation Act, 1996-Section 7(5), 9, 12(2), 17, 21
High Courts06 Aug 2024Disposed Of
M/s. Pam Cosmetics And Glasses Pvt. Ltd. & Anr. Vs Veira Personalcare Pvt Ltd
Delhi High Court · (2024) 08 DEL CK 1872
Arbitration and Conciliation Act, 1996-Section 11(6), 8, 21, 12(2)Limitation Act, 1963-Section 14
High Courts06 Aug 2024Disposed Of
M/s Rathi Steel And Power Limited Vs Industrial Energy
Delhi High Court · (2024) 08 DEL CK 1877
Arbitration and Conciliation Act, 1996-Section 11(6), 12(2)The Indian Arbitration Act, 1940