High Courts08 Aug 2024Dismissed
Deepak Vs General Manager Delhi Co-Operative Bank & Anr.
Delhi High Court · (2024) 08 DEL CK 1986
Constitution of India-Article 226Right to Information Act, 2005
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 225 of 565
High Courts08 Aug 2024Allowed
Harmander Kaur Vs State (Govt Of NCT Of Delhi) & Ors.
Delhi High Court · (2024) 08 DEL CK 1987
Indian Succession Act, 1925-Section 276, 63Indian Evidence Act, 1872-Section 68
High Courts08 Aug 2024Allowed
H K Sharma Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 08 DEL CK 1995
IPC-Sections 506/509Cr.P.C.-Section 482Payment of Gratuity Act, 1972-Sections 7 and 8
High Courts08 Aug 2024Disposed Of
Coloplast India Private Limited Vs Union Of India & Anr
Delhi High Court · (2024) 08 DEL CK 2033
Drug Price Control Order, 2013-Para 20D&C Act-Section 3(b), 3(b)(i), 3(b)(ii), 3(b)(iii), 3(b)(iv)
High Courts08 Aug 2024Dismissed
Rajender Kumar Goyal Vs State of NCT of Delhi & Ors.
Delhi High Court · (2024) 08 DEL CK 2090
Cr.P.C., 1973-Section 439(2), 482, 439, 357, 438
High Courts08 Aug 2024Disposed Of
Om Pal Singh Vs State NCT Of Delhi
Delhi High Court · (2024) 08 DEL CK 2091
Cr.P.C.-Section 439, 91IPC-Section 308, 427, 447
High Courts08 Aug 2024Disposed Of
Court On Its Own Motion Vs Rajesh Girothiya & Ors.
Delhi High Court · (2024) 08 DEL CK 2150
Contempt of Courts Act, 1971-Section 2(b), 2(c), 10, 11, 12, 14, 15Code of Civil Procedure-Order XXVI, 26 Rule 10(2), 39 Rule 2ACode of Criminal Procedure, 1973-Section 5(2)
High Courts08 Aug 2024Disposed Of
Harish Jamwal Vs Union Of India & Ors.
Delhi High Court · (2024) 08 DEL CK 2154
Constitution of India-Article 226, 227
High Courts08 Aug 2024Dismissed
Govt Of NCT Of Delhi & Ors. Vs Shri R.S. Yadav
Delhi High Court · (2024) 08 DEL CK 2175
High Courts08 Aug 2024Allowed
Pawan Kumar Vs Union Of India Through Its Secretary & Anr.
Delhi High Court · (2024) 08 DEL CK 2190
Constitution of India-Article 226BSF Group “A” (General Duty Officers) Recruitment Rules, 2017-Rule 12
High Courts08 Aug 2024Dismissed
State Vs Mahesh Singh & Ors.
Delhi High Court · (2024) 08 DEL CK 2222
Cr.PC.-Section 378(1)IPC-Sections 302, 307, 34, 300, 304 Part 1Arms Act-Section 27
High Courts08 Aug 2024Dismissed
Priyanshu Raj Vs Union Of India & Ors.
Delhi High Court · (2024) 08 DEL CK 2216
Constitution of India-Article 226Screening Test Regulations, 2002
High Courts08 Aug 2024Dismissed
Nivriti Bathla Vs National Testing Agency & Anr.
Delhi High Court · (2024) 08 DEL CK 2214
Constitution of India-Article 226
High Courts08 Aug 2024
Parth Gupta Vs National Testing Agency & Anr.
Delhi High Court · (2024) 08 DEL CK 2213
Constitution of India-Article 226, 227
High Courts08 Aug 2024Dismissed
Chhaniyara Dharmendra Prafulbhai Vs Union Of India & Ors.
Delhi High Court · (2024) 08 DEL CK 2212
Constitution of India-Article 226Screening Test Regulations, 2002
High Courts08 Aug 2024Allowed
Manoj Kumar Vs All Indian Council for Technical Education
Delhi High Court · (2024) 08 DEL CK 2211
Constitution of India-Article 226/227
High Courts08 Aug 2024Disposed Of
Yash Sharma Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2024) 08 DEL CK 2209
Constitution of India-Article 226, 21A, 45, 51A(k), Part IIIOrdinance 7: Migration of Students
High Courts08 Aug 2024Dismissed
Union Of India & Ors. Vs Manoj Joshi & Anr.
Delhi High Court · (2024) 08 DEL CK 2245
High Courts08 Aug 2024Dismissed
Anand Prakash Vs State & Ors.
Delhi High Court · (2024) 08 DEL CK 2324
Right to Fair Compensation & Transparency in Land Acquisition, Rehabilitation & Resettlement Act, 2013-Section 24(2)Land Acquisition Act, 1894-Section 4, 6
High Courts08 Aug 2024Dismissed
Madhu Food Products Vs Surya Processed Food Pvt. Ltd.
Delhi High Court · (2024) 08 DEL CK 2323
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XXXIX Rule 4, XXVI Rule 9Companies Act, 1956