High Courts21 Aug 2024Disposed Of
Kawakami, Shigeki & Ors Vs Assistant Controller Of Patents And Designs
Delhi High Court · (2024) 08 DEL CK 0124
Indian Patents Act, 1970 — Section 2(1)(j), 2(1)(ja), 3(d), 3(e), 3(f), 15
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 209 of 565
High Courts21 Aug 2024Dismissed
M/s AKN Developers Private Limited Vs M/s Premsons Southend
Delhi High Court · (2024) 08 DEL CK 0123
Constitution of India, 1950 — Article 226, 227Civil Procedure Code, 1908 — Section 10Arbitration and Conciliation Act, 1996 — Section 11, 16, 23
High Courts21 Aug 2024Dismissed
Ravi Gupta Vs Delhi Development Authority & Ors
Delhi High Court · (2024) 08 DEL CK 0122
Constitution of India, 1950 — Article 14, 226
High Courts21 Aug 2024Allowed
Amit Garg & Anr Vs Secretary (Alt.) Land Building Department And Anr
Delhi High Court · (2024) 08 DEL CK 0121
Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 21Land Acquisition Act, 1894 — Section 4, 6
High Courts20 Aug 2024
Kanwal Kishore Manchanda Vs Delhi Development Authority & Anr.
Delhi High Court · (2024) 08 DEL CK 1491
Constitution of India-Article 226, 227IPC-Section 193, 196, 467, 471Indian Contract Act, 1872-Section 23
High Courts20 Aug 2024Allowed
Dr. Rahul Bhayana Vs Dr. Rohit Bhayana & Anr.
Delhi High Court · (2024) 08 DEL CK 1485
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 12(2), 21, Fourth Schedule
High Courts20 Aug 2024Dismissed
Morgan Asia Limited Vs Reserve Bank Of India & Anr.
Delhi High Court · (2024) 08 DEL CK 1566
Reserve Bank of India Act, 1934-Section 45-IA, 45-IA(1)(b), 45-IA(3), 45-IA(6), 45-IA(6)(i-v), 45-IA(6)(iv)(a), 45-IA(6)(ii), 45-IA(6)(iii), 45-I, 45-I(c), 45-I(e), 45-I(f)(ii), 45-J, 45-JA, 45-1A, Chapter III-BConstitution of India-Article 14, 16, Part III, List II of the Seventh Schedule, Entry 41 of List II of the Seventh ScheduleCompanies Act, 1956
High Courts20 Aug 2024Dismissed
Komal Kumari Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2024) 08 DEL CK 1583
Code of Criminal Procedure, 1973-Section 482, 41A, 397, 200, 202Indian Penal Code, 1860-Sections 408, 34, 499
High Courts20 Aug 2024Allowed
Vijay Kumar Khurana Vs Shubham Jain
Delhi High Court · (2024) 08 DEL CK 1586
Code of Criminal Procedure, 1973-Section 482, 200Indian Penal Code, 1860-Sections 409, 420, 120B, 34
High Courts20 Aug 2024Dismissed
Sh. S.P. Dua Vs Sh. O.P. Dewan
Delhi High Court · 2023 INSC 888
Negotiable Instruments Act, 1881-Sections 138, 118, 118(a), 139Code of Criminal Procedure, 1973-Sections 313, 378IPC-Sections 304-B, 498-A
High Courts20 Aug 2024
Managing Committee, Masjid Syed Faiz Elahi (Regd.) Vs Delhi Waqf Board & Ors.
Delhi High Court · (2024) 08 DEL CK 1609
Waqf Act, 1995-Section 72, 72(1), 72(2)
High Courts20 Aug 2024Dismissed
Satish Kumar Dahiya Vs Smt Shivani Dahiya & Anr.
Delhi High Court · (2024) 08 DEL CK 1611
Family Courts Act, 1984-Section 19(4)Cr.P.C.-Section 125, 397, 482Constitution of India-Article 15(3), 39
High Courts20 Aug 2024Dismissed
Inder Bahadur Singh @ Indra Bahadur Singh Vs State & Anr.
Delhi High Court · (2024) 08 DEL CK 1612
Indian Penal Code 1860-Sections 406, 420, 120BPrize Chits and Money Circulation Schemes (Banning) Act 1978-Sections 3, 4, 5Code of Criminal Procedure 1973-Section 41, 438
High Courts20 Aug 2024
Jasveer Singh (Deceased) Through LRS Vs Dinkar Gupta
Delhi High Court · (2024) 08 DEL CK 1720
Constitution of India-Article 226Contempt of Courts Act, 1971-Section 11CCS (Pension) Rules, 1972
High Courts20 Aug 2024Dismissed
Shalini Thakur Vs Shashank Thakur
Delhi High Court · (2024) 08 DEL CK 1726
Protection of Women From Domestic Violence Act, 2005-Section 23Contempt of Courts Act, 1971Land Acquisition Act, 1894
High Courts20 Aug 2024Dismissed
Kanta Prasad Gautam Vs Shanti Alias Sarita
Delhi High Court · (2024) 08 DEL CK 1728
Indian Penal Code, 1860-Sections 498-A, 323, 504, 506Code of Criminal Procedure, 1973-Section 125Hindu Marriage Act, 1955-Section 13(B)(2)
High Courts20 Aug 2024Disposed Of
SBC Minerals Pvt. Ltd Vs Assistant Commisioner Of Income Tax Circle 22(2), Delhi
Delhi High Court · (2024) 08 DEL CK 1756
Income Tax Act, 1961-Sections 142, 142(1), 143(3), 147, 148, 148A, 148A(b), 148A(d), 149(1)(b), 151, 151(2)Constitution of India-Articles 14, 226, 227
High Courts20 Aug 2024Partly Allowed
Ranjeet Singh Tomar Vs Manjit & Ors.
Delhi High Court · (2024) 08 DEL CK 1850
Motor Vehicles Act, 1988-Section 173Indian Penal Code, 1860-Section 279/337/338/304-A/427Minimum Wages Act
High Courts20 Aug 2024Dismissed
M/s New India Assurance Company Ltd. Vs Rinki Devi & Ors.
Delhi High Court · (2024) 08 DEL CK 1853
Motor Vehicles Act, 1988-Section 173, 149(2)(b), 82, 149Indian Penal Code, 1860-Sections 279/337A
High Courts20 Aug 2024Disposed Of
Sumit Garg Vs Dhianu Das
Delhi High Court · (2024) 08 DEL CK 1923
Arbitration and Conciliation Act, 1996-Section 11(5), 11(6), 12(2), 21, Fourth Schedule