High Courts22 Aug 2024Disposed Of
Simran Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2024) 08 DEL CK 0115
Code of Criminal Procedure 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21B, 50
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 206 of 565
High Courts22 Aug 2024Allowed
Dina Nath Public School Vs Assistant P.F. Commissioner Faridabad And Ors
Delhi High Court · (2024) 08 DEL CK 0114
Employees� Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts22 Aug 2024Disposed Of
Ashish Kumar Vs Tata Capital Financial Services Ltd & Ors
Delhi High Court · (2024) 08 DEL CK 0113
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14(2), 17
High Courts22 Aug 2024Disposed Of
Gunjan As Guardian Of Pihu Vs Govt Of Nct Of Delhi & Anr
Delhi High Court · (2024) 08 DEL CK 0112
Constitution of India, 1950 — Article 14, 15, 21, 21ACommissions for Protection of Child Rights Act, 2005 — Section 3, 13, 13(1)(i), 13(1)(j), 14
High Courts21 Aug 2024Allowed
Apex Buildsys Ltd. Vs Vadera Interiors And Exteriors
Delhi High Court · (2024) 08 DEL CK 1487
Arbitration and Conciliation Act, 1996-Section 11, 12(5), 13, 13(4), 14, 14(1), 14(1)(a), 14(1)(b), 15, 23(4), 29A, 29A(1), 29A(3), 29A(4), 29A(5), 29A(6), 34Insolvency and Bankruptcy Code-Section 33(5), 35(1)(k), 52Constitution of India-Article 227
High Courts21 Aug 2024Allowed
M/s. Dhanlaxmi Sales Corporation Vs Boston Scientific India Pvt Ltd
Delhi High Court · (2024) 08 DEL CK 1484
Arbitration and Conciliation Act, 1996-Section 7, 7(4)(b), 8, 11, 11(6), 11(6-A), 12, 16Arbitration and Conciliation (Amendment) Act, 2015Negotiable Instruments Act, 1881-Section 138
High Courts21 Aug 2024Disposed Of
Kawakami, Shigeki & Ors. Vs Assistant Controller Of Patents And Designs
Delhi High Court · (2024) 08 DEL CK 1530
Indian Patents Act, 1970-Section 15, 2(1)(j), 2(1)(ja), 3(d), 3(e), 3(f)
High Courts21 Aug 2024Disposed Of
Louis Vuitton Malletier Vs WWW.HAUTE24.COM & Ors.
Delhi High Court · (2024) 08 DEL CK 1536
High Courts21 Aug 2024Disposed Of
Gurnam Singh Vs Union Of India & Ors
Delhi High Court · (2024) 08 DEL CK 1561
Letters Patent Act, 1866-Clause XIndian Penal Code, 1860-Sections 147, 148, 149, 427, 436, 201, 302Constitution of India-Article 226
High Courts21 Aug 2024Allowed
Tkreeb Vs State Of NCT Of Delhi
Delhi High Court · (2024) 08 DEL CK 1584
Code of Criminal Procedure, 1973-Section 311, 161, 164Evidence Act-Section 138Protection of Children from Sexual Offences Act, 2012-Section 33(5)
High Courts21 Aug 2024Dismissed
State Vs Durgesh Nandini & Anr.
Delhi High Court · (2024) 08 DEL CK 1585
Indian Penal Code-Sections 341, 354, 503, 506, 509, 34Code of Criminal Procedure, 1973-Section 156(3), 200, 227, 228, Chapter XIV
High Courts21 Aug 2024Dismissed
South Delhi Municipal Corporation & Anr. Vs Director General Indian Council Of Forestry Research & Education
Delhi High Court · (2024) 08 DEL CK 1602
Delhi Municipal Corporation Act, 1957-Section 169, 170(b)Bye-Laws, 2004-Bye-Law 9, Clause (A)Income Tax Act, 1961
High Courts21 Aug 2024Dismissed
Nitin Kumar Vs Jagat Singh
Delhi High Court · (2024) 08 DEL CK 1604
Indian Contract Act, 1872-Section 20Code of Civil Procedure, 1908-Section 96, Order III Rule 1, III Rule 2Specific Relief Act, 1963-Section 20
High Courts21 Aug 2024Dismissed
M/s. AKN Developers Private Limited Vs M/s. Premsons Southend
Delhi High Court · (2024) 08 DEL CK 1657
Arbitration and Conciliation Act, 1996-Section 5, 11, 16, 23Registration Act-Section 17(1-A)Evidence Act-Section 91, 92
High Courts21 Aug 2024Disposed Of
Poonam & Ors. Vs Union Of India
Delhi High Court · (2024) 08 DEL CK 1671
Railway Claims Tribunal Act, 1987-Section 23
High Courts21 Aug 2024Dismissed
Mrs. Nirmal Pahwa & Ors. Vs Mr. Sardar Gursharan Singh Chawla (Deceased Through Lrs) & Ors.
Delhi High Court · (2024) 08 DEL CK 1674
CPC-Order VII Rule 14, VII Rule 14 (3)Constitution of India-Article 227
High Courts21 Aug 2024Disposed Of
Kavita Vs M/s D L Nagpal Finance And Leasing Co. Pvt. Ltd & Ors.
Delhi High Court · (2024) 08 DEL CK 1681
CPC-Order I Rule 10(2)
High Courts21 Aug 2024Dismissed
Ravi Gupta Vs Delhi Development Authority & Ors.
Delhi High Court · (2024) 08 DEL CK 1727
Constitution of India-Article 226, 14Indian Easements Act, 1882
High Courts21 Aug 2024Dismissed
Natasha Gujral Vs Siddharth Gujral
Delhi High Court · (2024) 08 DEL CK 1729
Hindu Marriage Act, 1955-Section 24, 26Contempt of Courts Act, 1971Land Acquisition Act, 1894
High Courts21 Aug 2024Dismissed
Vipin Kumar Tyagi Vs Nidhi Pandey
Delhi High Court · (2024) 08 DEL CK 1731