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Delhi High Court judgments, 2024

11,287 judgments · page 202 of 565

High Courts23 Aug 2024Dismissed

Dr Supreeti Chahal Vs Union Of India & Ors.

Delhi High Court · (2024) 08 DEL CK 2210

Constitution of India-Article 226, 226(2), Section 227, 21Dentist Act, 1948-Section 40Dental Council of India, Master of Dental Surgery Course Regulations, 2017-Regulation 23
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High Courts23 Aug 2024Dismissed

Union Of India Vs Gurjinder Pal Singh & Anr.

Delhi High Court · (2024) 08 DEL CK 2238

All India Services (Death-cum-Retirement Benefits) Rules, 1958-Rule 16(3)Prevention of Corruption Act, 1988-Section 13(1)(b), 13(2)Indian Penal Code (IPC), 1860-Sections 124A, 153A, 505(2), 384, 388, 506 read with Section 34
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High Courts23 Aug 2024Dismissed

M/s. KG Marketing India Vs Rashi Santosh Soni & Anr.

Delhi High Court · (2024) 08 DEL CK 2299

Code of Criminal Procedure, 1973-Section 340, 195, 195(1)(b)(ii)Code of Civil Procedure, 1908-Order XXXIX Rule 4, VI Rule 15A, VI Rule 15A(5)Indian Penal Code, 1860-Section 196, 199, 200, 209, 463, 465, 468, 470, 471, 475, 476, 446, 120-B
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