High Courts06 Sept 2024Allowed
Spectra Televentures Pvt Ltd Vs Alliance Telenet Pvt. Ltd. & Ors.
Delhi High Court · (2024) 09 DEL CK 2115
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 177 of 565
High Courts06 Sept 2024Dismissed
Subhash Arora Vs Kalvinder Singh Sandhu & Ors.
Delhi High Court · (2024) 09 DEL CK 2118
Code of Civil Procedure, 1908-Order XXI Rules 97 to 103, I Rule 10
High Courts06 Sept 2024Dismissed
Manisha Vs The State (Govt. Of NCT Of Delhi) & Ors.
Delhi High Court · (2024) 09 DEL CK 2142
Cr.P.C-Section 482, 200, 391IPC-Section 494, 420, 406, 120BHindu Marriage Act, 1955-Section 13(1)(ia)
High Courts06 Sept 2024Allowed
Jagadish Nangineni Vs Directorate Of Enforcement & Ors.
Delhi High Court · (2024) 09 DEL CK 2145
Constitution of India-Article 226, 14, 19, 21Code of Criminal Procedure, 1973-Section 482Prevention of Money Laundering Act, 2002-Section 3, 4
High Courts06 Sept 2024Disposed Of
Sarpreet Singh Johal Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 09 DEL CK 2148
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Arms Act, 1959-Sections 2, 2(b), 2(e), 5, 6, 25, 25(1)(a), 45(d)
High Courts06 Sept 2024Disposed Of
Ms. Mithila Murada Vs Sh. Akhilesh Bali
Delhi High Court · (2024) 09 DEL CK 1503
Protection of Women from Domestic Violence Act, 2005
High Courts06 Sept 2024Dismissed
Delhi State Industrial And Infrastructure Development Corporation Limited & Anr. Vs Hari Om Gupta
Delhi High Court · (2024) 09 DEL CK 1363
DSIIDC (Staff Services) Rules, 1978-Rule 46, 7(ii)CCS (Leave) Rules, 1972-Rule 39(3)Constitution of India-Article 309
High Courts06 Sept 2024Disposed Of
Union Of India & Anr. Vs Ashok Kumar Dhiman
Delhi High Court · (2024) 09 DEL CK 1362
Constitution of India-Article 226, 227Pension Rules
High Courts06 Sept 2024Dismissed
Neelam Ahuja Vs Raj Ahuja & Ors.
Delhi High Court · (2024) 09 DEL CK 1432
Maintenance and Welfare of Parents and Senior Citizens Act, 2007Protection of Women from Domestic Violence Act, 2005-Section 19, 17Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2016-Rule 22, 22(3)(1)
High Courts06 Sept 2024Disposed Of
M/s SS Enterprises Vs Principal Commissioner, CGST Delhi, North
Delhi High Court · (2024) 09 DEL CK 1455
Central Goods and Services Tax Act, 2017-Section 29(2)(e)Delhi Goods and Services Tax Act, 2017-Section 29(2)(e)CGST Rules, 2017-Rule 86B
High Courts06 Sept 2024Disposed Of
M/s Chauhan Construction Co. Through Its Prop. Rajesh Chauhan Vs Commissioner Of DGST & Anr.
Delhi High Court · (2024) 09 DEL CK 1453
Central Goods and Services Tax Act, 2017-Section 107Delhi Goods and Services Tax Act, 2017-Section 107Central Goods and Services Tax Rules, 2017
High Courts06 Sept 2024Allowed
Jagadish Nangineni Vs Directorate Of Enforcement
Delhi High Court · (2024) 09 DEL CK 0005
Constitution of India, 1950 — Article 14, 19, 21, 226Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 420
High Courts06 Sept 2024Allowed
Sangeeta Goyal Vs Commissioner Of Customs (Exports)
Delhi High Court · (2024) 09 DEL CK 0004
Customs Act, 1962 — Section 75, 75(1)
High Courts05 Sept 2024
Shagufta Ali Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 09 DEL CK 1546
Indian Penal Code, 1860-Section 304ACode of Criminal Procedure, 1973-Section 156(3)Electricity Act, 2003-Section 2(17), 42, 53
High Courts05 Sept 2024Dismissed
Shri Rashter Kumar Vs Delhi Development Authority & Anr.
Delhi High Court · (2024) 09 DEL CK 1543
Constitution of India-Article 226Urban Land (Ceiling & Regulation) Act, 1976-Section 15Land Acquisition Act, 1894
High Courts05 Sept 2024
Ranveer Singh & Anr. Vs New-Delhi Muncipal Council & Ors.
Delhi High Court · (2024) 09 DEL CK 1561
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
High Courts05 Sept 2024Disposed Of
Gomati Vs New Delhi Muncipal Council & Anr.
Delhi High Court · (2024) 09 DEL CK 1560
Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017-Rule 13
High Courts05 Sept 2024Disposed Of
Ajender Singh Vs S. Kulvinder Singh & Ors.
Delhi High Court · (2024) 09 DEL CK 1583
Civil Procedure Code, 1908-Order IX Rule 13
High Courts05 Sept 2024Dismissed
Punjab & Sind Bank Vs D K Gupta
Delhi High Court · (2024) 09 DEL CK 1586
Limitation Act, 1963-Article 23 of the Schedule
High Courts05 Sept 2024Disposed Of
Manjeet Singh Chugh Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 09 DEL CK 1617
Constitution of India-Article 226Enlistment Rules, 2016-Clause 23.1, sub clause (a), 2