High Courts10 Sept 2024Disposed Of
Fiem Industries Ltd Vs United Insurance Co Ltd
Delhi High Court · (2024) 09 DEL CK 1984
Arbitration and Conciliation Act, 1996-Section 29A(4)
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 171 of 565
High Courts10 Sept 2024Dismissed
Shutham Electric Ltd. Vs Vaibhav Raheja & Anr.
Delhi High Court · (2024) 09 DEL CK 2084
Arbitration & Conciliation Act, 1996-Section 37(1)(c), 21, 11, 37, 34Code of Civil Procedure, 1908-Order XII Rule 6General Clauses Act-Section 27
High Courts10 Sept 2024Dismissed
Jatin Grover Vs Indian Renewable Energy Development Agency Limited IREDA & Ors.
Delhi High Court · (2024) 09 DEL CK 2091
Constitution of India-Article 226
High Courts10 Sept 2024Disposed Of
Sukanya Mondal Vs Directorate Of Enforcement
Delhi High Court · (2024) 09 DEL CK 2147
Criminal Procedure Code, 1973-Section 439, 173, 207Prevention of Money Laundering Act, 2002-Section 45, 45(1), Proviso to Section 45, Proviso to Section 45(1), 34, 4, 3, 50, 24Prevention of Corruption Act, 1988-Section 7, 11, 12
High Courts10 Sept 2024Dismissed
Heaven Lounge Pvt Ltd & Ors. Vs State Of Gnctd & Anr.
Delhi High Court · (2024) 09 DEL CK 2149
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438Negotiable Instruments Act, 1881-Section 138, 139, 141, 142Cr.P.C.-Section 251, 281, 313
High Courts10 Sept 2024
Sonu Rajput Vs Union Of India & Anr
Delhi High Court · (2024) 09 DEL CK 2194
Constitution of India-Article 226Maternity Benefit Act, 1961
High Courts10 Sept 2024Dismissed
Sartaj Singh Chahal Vs Union Of India & Ors.
Delhi High Court · (2024) 09 DEL CK 2193
Constitution of India-Article 226, 227
High Courts10 Sept 2024Disposed Of
Sharookh Khan Vs Indira Gandhi National Open University
Delhi High Court · (2024) 09 DEL CK 1381
Constitution of India-Article 226
High Courts10 Sept 2024
Kabir Paharia Vs National Medical Commission & Ors.
Delhi High Court · (2024) 09 DEL CK 1383
Rights of Persons with Disabilities Act, 2016-Section 2(r), 3Constitution of India-Article 14, 19(1)(g), 226Graduate Medical Education Regulations, (Amendment), 2019-Appendix H-1
High Courts10 Sept 2024Dismissed
Municipal Corporation Of Delhi Vs Sakshi Shedha
Delhi High Court · (2024) 09 DEL CK 1365
Constitution of India-Article 226
High Courts10 Sept 2024Dismissed
Govt Of NCT Of Delhi & Ors. Vs Dr Soma Roy
Delhi High Court · (2024) 09 DEL CK 1360
Constitution of India-Article 226, 227
High Courts10 Sept 2024Disposed Of
Ms. Seema Asthana Vs Sh. Jaideep Arora
Delhi High Court · (2024) 09 DEL CK 1401
NI Act-Section 138, 141
High Courts10 Sept 2024Dismissed
I Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2024) 09 DEL CK 1402
IPC-Sections 376, 377, 323, 506, 509Cr.P.C-Section 164
High Courts10 Sept 2024
MS. X Vs The State (NCT Of Delhi) & Ors.
Delhi High Court · (2024) 09 DEL CK 1405
Code of Criminal Procedure, 1973-Sections 156(3), 173(2) to (6), 173(8), 190(1)(b), 193, 209, 482IPC-Sections 34, 354, 376, 376D, 401, 451, 506
High Courts10 Sept 2024Dismissed
Amit Chandi Vs Aarti Chandi @ Aarti Khanna
Delhi High Court · (2024) 09 DEL CK 1407
Hindu Marriage Act-Section 24Code of Criminal Procedure-Section 125Protection of Women from Domestic Violence Act, 2005-Section 2(a), 2(f), 3
High Courts10 Sept 2024Dismissed
Vineet Kumar Gupta Vs Intec Capital Pvt. Ltd.
Delhi High Court · (2024) 09 DEL CK 1408
Negotiable Instruments Act-Section 138, 141, 141(1), 141(2), first proviso to sub-section (1) of Section 141, 142Companies Act-Section 2(24), clauses (e) and (f) of Section 5Code of Criminal Procedure-Section 482
High Courts10 Sept 2024Allowed
D K Frieght Carrier Proprietor Deepak Kumar Vs Union Of India & Ors.
Delhi High Court · (2024) 09 DEL CK 1447
Central Goods and Services Tax Act, 2017-Section 28, 107Delhi Goods and Services Tax Act, 2017-Section 28, 107
High Courts10 Sept 2024Dismissed
Association Of Power Producers Vs Solar Energy Corporation Of India Limited & Ors.
Delhi High Court · (2024) 09 DEL CK 1445
Central Goods and Services Tax Act, 2017-Section 168State Goods and Services Tax Act, 2017-Section 168Integrated Goods and Services Tax Act, 2017
High Courts10 Sept 2024Disposed Of
Jagmohan Lal & Anr. Vs The Chairman TVC-NDMC & Ors.
Delhi High Court · (2024) 09 DEL CK 1444
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts10 Sept 2024Disposed Of
Infiniti Retail Limited Vs Union Of India & Ors.
Delhi High Court · (2024) 09 DEL CK 1442
Central Goods and Services Tax Act, 2017-Section 74, 65Delhi Goods and Services Tax Act, 2017-Section 74, 65Central Goods and Servies Tax Rules, 2017-Rule 101(4)