High Courts11 Sept 2024Allowed

Badakulu Ladu @ Sushant Vs State

Delhi High Court · (2024) 09 DEL CK 1662

Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 19, 20, 24, 25, 27A, 29, 37, 37(1)(b)(ii), 52A, 53, 67, 76Code of Criminal Procedure, 1973-Sections 82, 83, 309, 436AEvidence Act-Section 25
High Courts11 Sept 2024Allowed

Rupi Babbar Vs State NCT Of Delhi

Delhi High Court · (2024) 09 DEL CK 1663

Code of Criminal Procedure, 1973-Section 164, 190, 193, 319, 482Indian Penal Code, 1860-Section 323, 354, 354A, 376, 377Protection of Children from Sexual Offences Act, 2012-Section 6, 10, 19, 19(1), 20, 21, 33
High Courts11 Sept 2024Disposed Of

Ram Kishan Vs State NCT Of Delhi

Delhi High Court · (2024) 09 DEL CK 1664

Narcotic Drugs and Psychotropic Substance Act-Section 20, 31, 31-A, 37, 37(1)(b)(ii), 50, 52A, 53Constitution of India-Article 14, 21, 32Code of Criminal Procedure-Section 309, 436A