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Delhi High Court judgments, 2024

11,287 judgments · page 153 of 565

High Courts20 Sept 2024Dismissed

Manish Mahto Vs Suman & Anr.

Delhi High Court · (2024) 09 DEL CK 1647

Code of Criminal Procedure, 1973-Section 125, 125 (4)Constitution of India-Article 15(3), 39
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High Courts20 Sept 2024Allowed

Mayank Bansal Vs The State (NCT Of Delhi)

Delhi High Court · (2024) 09 DEL CK 1648

Criminal Procedure Code, 1973-Sections 397/401, 161, 227, 228Indian Penal Code, 1860-Sections 307/34, 323/34, 174A, 34Arms Act, 1959-Sections 25/27, 27
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High Courts20 Sept 2024Allowed

Murti Devi Vs Union Of India & Ors.

Delhi High Court · (2024) 09 DEL CK 1853

Constitution of India-Article 226Central Civil Services (Extraordinary Pension) Rules, 1939-Rule 3-A(1), 3-A(2), Sections 3A and 10Central Civil Services (Pension) Rules, 1972
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High Courts20 Sept 2024Dismissed

Gaurav Singh Vs Sitaram

Delhi High Court · 2023 INSC 964

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, VII Rule 11(a), VII Rule 11(d)Constitution of India-Article 227Registration Act-Section 17
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High Courts20 Sept 2024Allowed

Dr. S.P. Gupta Vs Kirori Mal College & Ors.

Delhi High Court · (2024) 09 DEL CK 2009

Delhi University Act, 1922-Section 45, 45(2), Ordinance XII (1) & (2), Clause 9 of the Annexure to Ordinance XIIArbitration and Conciliation Act, 1996-Section 12, 12(5), 11, 11(5), 11(6), 21, 34, Clauses 1, 5 and 12 of the Seventh ScheduleArbitration and Conciliation (Amendment) Act, 2016
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High Courts20 Sept 2024Disposed Of

Bala Rani Bhatia Vs Directorate Of Education & Ors.

Delhi High Court · (2024) 09 DEL CK 2053

Constitution of India-Article 226, 12, 30, 30(1)Delhi School Education Act, 1973-Section 4, 8(1), 8(2), 8(3), 8(4), 8(5), 9, 10, 10(1), 11, 12, 14, 17(3), 18, 18(3), 18(4), 18(5), 19, 24(3), Chapter IVDelhi School Education Rules, 1973-Rules 50, 177, 180, 121
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High Courts20 Sept 2024Disposed Of

Mandeep Kaur Vs Directorate Of Education & Ors.

Delhi High Court · (2024) 09 DEL CK 2059

Constitution of India-Article 12, 30(1), 226Delhi School Education Act, 1973-Section 4, 8, 8(1), 8(2), 8(3), 8(4), 8(5), 9, 10, 10(1), 11, 12, 14, 17(3), 18, 19, 24(3)Delhi School Education Rules, 1973-Rule 50, 121, 177, 180
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