High Courts07 Oct 2024Allowed
Palka Dhingra & Ors. Vs Bank Of Baroda & Ors.
Delhi High Court · (2024) 10 DEL CK 2141
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 128 of 565
High Courts07 Oct 2024Dismissed
Abhishek @ Abhishek Nagar & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1713
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 342, 307, 506, 34Code of Criminal Procedure, 1973-Section 482
High Courts07 Oct 2024Disposed Of
Anil Minocha Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1728
Code of Criminal Procedure, 1973-Section 482IPC-Section 509, 354, 354A, 354D, 506
High Courts07 Oct 2024Disposed Of
Usha Kaushal Vs State Of NCT Delhi Through S.H.O., P.S. Tilak Nagar, District West Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1729
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 420
High Courts07 Oct 2024Disposed Of
Rahul @ Jitender Kumar Vs State Govt NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1731
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 354, 354D, 506, 509Code of Criminal Procedure-Section 482
High Courts07 Oct 2024Disposed Of
Rahul Mathur & Anr. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1733
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts07 Oct 2024Disposed Of
Mahinder Singh & Ors. Vs State (Govt. Of NCT Of Delhi) Through SHO PS Palam Village & Anr.
Delhi High Court · (2024) 10 DEL CK 1734
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts07 Oct 2024Dismissed
Indian Council Of Agricultural Research & Anr. Vs Yugal Kishore Sah & Ors.
Delhi High Court · (2024) 10 DEL CK 1799
Manipur Police Service Rules, 1965
High Courts07 Oct 2024Dismissed
Staff Selection Commission & Anr. Vs Shubham Pal & Ors.
Delhi High Court · (2024) 10 DEL CK 1802
Administrative Tribunals Act, 1985-Section 14, 146
High Courts07 Oct 2024Dismissed
Union Of India & Ors. Vs P.S. Gosain
Delhi High Court · (2024) 10 DEL CK 1805
Fundamental Rules-FR 22(1)(a)(1)
High Courts07 Oct 2024Dismissed
Union Of India Through General Manager, & Anr. Vs Arun Kumar Kuldeep & Anr.
Delhi High Court · (2024) 10 DEL CK 1807
High Courts07 Oct 2024Disposed Of
Staff Selection Commission & Ors. Vs Ankush
Delhi High Court · (2024) 10 DEL CK 1808
High Courts07 Oct 2024
Shri Ramvir Giri & Ors. Vs South Delhi Municipal Corporation & Anr.
Delhi High Court · (2024) 10 DEL CK 1812
High Courts07 Oct 2024Dismissed
Municipal Corporation Of Delhi Vs Anil Kumar & Ors.
Delhi High Court · (2024) 10 DEL CK 1814
Industrial Disputes Act, 1947-Section 25-FConstitution of India-Article 226, 227
High Courts07 Oct 2024Allowed
State (NCT Of Delhi) Vs Naresh Kumar
Delhi High Court · (2024) 10 DEL CK 1669
High Courts07 Oct 2024Dismissed
Kamal Nain Vs Bihari Lal & Ors.
Delhi High Court · (2024) 10 DEL CK 2216
Code of Civil Procedure, 1908-Section 115, Order XII Rule 6DMC Act-Section 343, 344, 345A
High Courts07 Oct 2024Disposed Of
National Insurance Co. Ltd Vs Harish Kumar & Ors.
Delhi High Court · (2024) 10 DEL CK 2218
Motor Vehicles Act, 1988-Section 173
High Courts07 Oct 2024Dismissed
National Insurance Company Limited Vs Smt. Nisha Jha & Ors.
Delhi High Court · (2024) 10 DEL CK 2219
Motor Vehicles Act, 1988-Section 173, 166(4), 133
High Courts07 Oct 2024
Union Of India & Ors. Vs Harpreet & Ors.
Delhi High Court · (2024) 10 DEL CK 1582
Constitution of India-Article 226
High Courts07 Oct 2024Allowed
All India Institute Of Medical Sciences Vs Arvind Kumar & Ors.
Delhi High Court · (2024) 10 DEL CK 1580