High Courts22 Oct 2024Disposed Of
Manju Ganguli & Anr. Vs Sanjay Gupta
Delhi High Court · (2024) 10 DEL CK 2102
CPC-Order XVI Rule 1
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 105 of 565
High Courts22 Oct 2024
Nishit Badola Vs Union Of India Through Ministry Of Corporate Affairs & Anr.
Delhi High Court · (2024) 10 DEL CK 2146
High Courts22 Oct 2024Dismissed
GAIL (India) Limited Vs Jose P Philip & Ors.
Delhi High Court · (2024) 10 DEL CK 2148
Contempt of Courts Act, 1971-Section 12Constitution of India, 1950-Article 215Companies Act, 1956
High Courts22 Oct 2024Dismissed
Rekha Verma Vs Shri Atul Kumar Goel & Ors.
Delhi High Court · (2024) 10 DEL CK 2150
Contempt of Courts Act, 1971-Section 10, 12The Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002-Section 18
High Courts22 Oct 2024Disposed Of
Metal One Corporation India Pvt. Ltd Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 2157
Central Goods and Services Tax, Act 2017-Section 15, 25, 50, 73(1), 73(5), 73(9), 122(2)(a)IGST Act, 2017-Section 20Central Goods and Services Tax Rules, 2017-Rule 28, 30, 31
High Courts22 Oct 2024Allowed
Sandeep Kumar Singh Vs Union Of India Through Ministry Of Home Affairs & Anr.
Delhi High Court · (2024) 10 DEL CK 1689
Border Security Force Rules, 1969-Rule 26Central Civil Services (Pension) Rules, 1972-Rule 40 (1)
High Courts22 Oct 2024Disposed Of
Anand Singh Panwar & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 1690
CCS (revised pay) Rules, 1997
High Courts22 Oct 2024Dismissed
M/S Abbott GmbH Vs Registrar Of Trademarks & Anr.
Delhi High Court · (2024) 10 DEL CK 1701
Trade Marks Act, 1999-Section 91, 20(1)
High Courts22 Oct 2024Disposed Of
Nitin & Ors. Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2024) 10 DEL CK 1776
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 308, 323, 341, 34Constitution of India-Article 226
High Courts22 Oct 2024Disposed Of
Vikas Gupta & Ors. Vs State Of N.C.T. Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1777
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts22 Oct 2024Disposed Of
Harish Chand & Ors. Vs The State (Govt. Of Nct Of Delhi) & Anr.
Delhi High Court · (2024) 10 DEL CK 1779
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34Dowry Prohibition Act-Section 4
High Courts22 Oct 2024Disposed Of
Kamal Mahajan & Ors. Vs The State Govt Of Nct Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1780
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34
High Courts22 Oct 2024
Dr. Amit Kumar Vs Bharati College
Delhi High Court · (2024) 10 DEL CK 1790
Code of Civil Procedure, 1908-Section 152, 151, Order XLVII Rule 1Delhi University Ordinances-Ordinance XII, Clause 6 and Clause 7
High Courts22 Oct 2024Disposed Of
Sachin Vs State NCT Of Delhi
Delhi High Court · (2024) 10 DEL CK 1795
Constitution of India-Article 226, Entry 4 of the State ListCode of Criminal Procedure, 1973-Section 482Bharatiya Nagrik Suraksha Sanhita, 2023-Section 528
High Courts22 Oct 2024Disposed Of
Staff Selection Commission & Ors. Vs Deepak Kumar
Delhi High Court · (2024) 10 DEL CK 1678
High Courts22 Oct 2024Allowed
Sh Hari Kumar S Vs Lt. Governor Of Delhi & Ors.
Delhi High Court · (2024) 10 DEL CK 1667
Constitution of India-Article 226, 309, 148, 38(1), 39(d), 39(e), 41, 43(3)1972 RulesSuperannuation Act of 1834
High Courts22 Oct 2024Dismissed
Union Of India & Anr. Vs Sqn Ldr SM Dubey (Retd.)
Delhi High Court · (2024) 10 DEL CK 2194
Entitlement Rules for Casualty Pensionary Awards, 1982-Rule 5, 9, 14(b), 14(c)Pension RegulationsGeneral Rules of Guidance to Medical Officers
High Courts22 Oct 2024Disposed Of
Rohit Kumar & Ors. Vs Staff Selection Commission & Ors.
Delhi High Court · (2024) 10 DEL CK 2196
High Courts22 Oct 2024Dismissed
Sh.Mrinal Kanti Chatterjee Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 1620
Indian Penal Code, 1860-Sections 376, 506, 509
High Courts22 Oct 2024Disposed Of
Girish Chandra Joshi Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 1617