High Courts06 Jan 2023
Nishant Khatri Vs Bar Council Of India & Anr
Delhi High Court · (2023) 01 DEL CK 0024
All India Bar Examination Rules, 2010 — Rule 9, 10, 10(1), 10(1)(a)
COURT ARCHIVE
Delhi High Court judgments, 2023
7,715 judgments · page 383 of 386
High Courts06 Jan 2023Dismissed
Gaurav Paliwal Vs Central Warehousing Corporation & Ors
Delhi High Court · (2023) 01 DEL CK 0023
High Courts06 Jan 2023Dismissed
General Manager Northern Railway Vs Pioneer Publicity Pvt. Ltd. And Anr.
Delhi High Court · (2023) 01 DEL CK 0022
Arbitration and Conciliation Act, 1996 — Section 11, 34, 34(2A), 37
High Courts06 Jan 2023Disposed Of
Gaurav Baisoya Vs Union Of India And Ors
Delhi High Court · (2023) 01 DEL CK 0021
High Courts06 Jan 2023Allowed
Bablu Moreshwar Lawatre Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2023) 01 DEL CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 170, 419, 420, 468, 471Information Technology Act, 2000 — Section 66C, 66D
High Courts06 Jan 2023
Suraj Bhan Arya Vs Pooran Chand Arya
Delhi High Court · (2023) 01 DEL CK 0011
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Hindu Succession Act, 1956 — Section 5, 6, 8
High Courts06 Jan 2023Disposed Of
Seema & Ors. Vs HDFC ERGO GEN Ins Co Ltd & Ors.
Delhi High Court · (2023) 01 DEL CK 0010
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 151Employees� Compensation Act, 1923 — Section 3(1), 3(1)(b), 3(1)(b)(i), 10, 30
High Courts06 Jan 2023Dismissed
Anita Jain Vs Parveen Kumar Jain
Delhi High Court · (2023) 01 DEL CK 0009
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)Evidence Act, 1872 — Section 116
High Courts05 Jan 2023Disposed Of
Ms Rangoli Resorts Private Limited & Anr. Vs Government Of National Capital Territory Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 0930
CPC-Section 151
High Courts05 Jan 2023Disposed Of
Sunder Bhati Vs Anil Choudhary
Delhi High Court · (2023) 01 DEL CK 0915
CPC, 1908-Order 7 Rule 11, 6 Rule 17
High Courts05 Jan 2023Disposed Of
Jumah Khan Vs The State Govt. Of NCT Of Delhi
Delhi High Court · (2023) 01 DEL CK 1005
NDPS Act-Sections 21/29, 42, 50, 37, 31 and 31-A, 20/29UAPA-Section 43-D(5)Code of Criminal Procedure, 1973-Section 293, 309, 436A, 439
High Courts05 Jan 2023Disposed Of
Ravi @ Anil Chaudhary Vs State Of NCT Of Delhi
Delhi High Court · (2023) 01 DEL CK 1009
IPC-Sections 120B, 302, 149, 34, 201, 212Arms Act-Sections 25, 27Cr.P.C.-Sections 161, 164, 437, 439
High Courts05 Jan 2023Allowed
Shabbir Malik Vs State & Anr.
Delhi High Court · (2023) 01 DEL CK 1015
Cr.P.C.-Section 482, 156(3), 161, 173, 239, 240PC ActIPC-Section 408, 420, 506, 120-B, 34
High Courts05 Jan 2023Dismissed
Bright Simons Vs Sproxil,Inc & Anr.
Delhi High Court · (2023) 01 DEL CK 1041
Code of Civil Procedure, 1908-Section 151Arbitration and Conciliation Act, 1996-Section 2(1)(f), 18, 28(1)(a), 28(3), 31(3), 34, 34(2)(a)(iii), 34(2)(b)(ii), 34(2A), 48, 48(2)(b)(ii), 75, 81Foreign Awards (Recognition and Enforcement) Act, 1961-Section 7, 7(1)(b)(ii)
High Courts05 Jan 2023
Kleenoil Filtration India Pvt Ltd Vs Udit Khatri & Ors.
Delhi High Court · (2023) 01 DEL CK 1072
Code of Civil Procedure, 1908 (CPC)-Order VIII Rule 1, VIII Rule 3, VIII Rule 3A, VIII Rule 5(1), VIII Rule 5(2), VIII Rule 9, VIII Rule 10, IX Rule 10Commercial Courts Act, 2015Code of Civil Procedure (Amendment) Act, 1976
High Courts05 Jan 2023Disposed Of
Satish Kumar Vs State Of NCT Of Delhi
Delhi High Court · (2023) 01 DEL CK 1092
IPC-Section 406, 506CrPC-Section 438Constitution of India-Article 21
High Courts05 Jan 2023Disposed Of
Rajeev Kumar Vs The State
Delhi High Court · (2023) 01 DEL CK 1095
IPC-Sections 420, 34
High Courts05 Jan 2023Disposed Of
Dev & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 01 DEL CK 1099
Cr. PC-Section 482IPC-Sections 308/34
High Courts05 Jan 2023Disposed Of
Parvinder Singh Gaba @ Prince & Ors. Vs State & Anr.
Delhi High Court · (2023) 01 DEL CK 1100
IPC-Section 498A, 406, 34CrPC-Section 482Constitution of India-Articles 226, 227
High Courts05 Jan 2023Disposed Of
Tansukh & Anr. Vs State & Ors.
Delhi High Court · (2023) 01 DEL CK 1101
IPC-Section 448