High Courts04 Jan 2023Dismissed
Rameshwar Vs DTC
Delhi High Court · (2023) 01 DEL CK 1209
Industrial Disputes Act, 1947-Section 33(2)(b)(Conditions of Appointment and Service) Regulations, 1952
COURT ARCHIVE
Delhi High Court judgments, 2023
7,715 judgments · page 386 of 386
High Courts04 Jan 2023Disposed Of
Ms. N.A. & Ors. Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 1234
Rights of Persons with Disabilities Act, 2016-Section 14, proviso to Section 14(1)Mental Healthcare Act, 2017-Section 14(4)Constitution of India-Article 226, 227
High Courts04 Jan 2023Disposed Of
Caprico International Pte Ltd Vs Commissioner Of Customs & Anr.
Delhi High Court · (2023) 01 DEL CK 1236
Customs Act, 1962-Section 2(26), 46, 30(3), 45(2)(b)Imports and Exports (Control) Act
High Courts04 Jan 2023
M/s Aero Globe Facility & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1242
High Courts04 Jan 2023Disposed Of
Shubha Chakravarty & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1243
Adoption Regulations, 2022-Regulation 15
High Courts04 Jan 2023Disposed Of
Sanjay Jain (In JC) Vs Directorate Of Enforcement
Delhi High Court · (2023) 01 DEL CK 1244
Prevention of Money Laundering Act, 2002-Section 13(2), 25, 26, 54Prevention of Money Laundering (Taking Possession of Attached or Frozen Properties Confirmed by the Adjudicating Authority) Rules, 2013-Rule 5, 5(2), 5(3), 5(4), 5(5)Registration Act, 1908-Section 17, 18
High Courts04 Jan 2023
Delhi Transport Corportion Vs Ranbir SinngH
Delhi High Court · (2023) 01 DEL CK 1325
Industrial Disputes Act, 1947-Section 11A
High Courts04 Jan 2023Disposed Of
Raj Kumar Vs State Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 1353
Code of Criminal Procedure, 1973-Sections 397, 401, 482, 311Indian Penal Code, 1860-Sections 328, 376, 354D, 506, 34, 376DConstitution of India-Article 21
High Courts04 Jan 2023Allowed
Sh. Ram Sarup Lugani & Anr. Vs Nirmal Lugani & Ors.
Delhi High Court · (2023) 01 DEL CK 0838
Code of Civil Procedure, 1908-Section 6, 92, 151, Order I Rule 10, IV Rule 1, IV Rule 2, VII Rule 10, VII Rule 11, XXII Rule 3, XXII Rule 4, XXXIII Rule 1, XXXIII Rule 5, XXXIII Rule 8Indian Partnership Act, 1932-Section 69, 69(1), 69(2)Court-fees Act-Section 6
High Courts04 Jan 2023Disposed Of
Bhagwan Singh As Guardian Of Vivek Vs Govt Of Nct Of Delhi And Another
Delhi High Court · (2023) 01 DEL CK 0008
High Courts04 Jan 2023Allowed
M/S Mahajan Industries Pvt. Ltd. Vs Gaon Sabha Chattarpur
Delhi High Court · (2023) 01 DEL CK 0007
Delhi Land Reforms Act, 1954 — Section 3(13), 81Delhi Development Act, 1957 — Section 9, 11Delhi Municipal Corporation Act, 1957 — Section 507
High Courts04 Jan 2023Disposed Of
Shubha Chakravarty & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 0006
High Courts04 Jan 2023Allowed
Mohd Yaseen Vs Gulzar Begum
Delhi High Court · (2023) 01 DEL CK 0003
Delhi Rent Control Act, 1958 — Section 25B(5)
High Courts04 Jan 2023Allowed
Rajan Sood & Anr Vs Delhi Development Authority & Ors.
Delhi High Court · (2023) 01 DEL CK 0002
Land Acquisition Act, 1894 — Section 4, 6, 16, 48Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)Delhi Development Act, 1957 — Section 22(1)
High Courts04 Jan 2023
Ram Sarup Lugani & Anr Vs Nirmal Lugani & Ors
Delhi High Court · (2023) 01 DEL CK 0001
Code Of Civil Procedure, 1908 — Section 92, 151, Order 4 Rule 1, Order 33 Rule 1, Order 4 Rule 2, Order 22 Rule 3, Order 22 Rule 4, Order 33 Rule 5, Order 33 Rule 8, Order 1 Rule 10, Order 7 Rule 10Indian Partnership Act, 1932 — Section 69, 69(1), 69(2)Limitation Act, 1963 — Section 3