High Courts11 Jan 2023Disposed Of
M/s Integrated Fire Protection Pvt. Ltd. Vs Indian Oil Corporation Ltd. & Anr.
Delhi High Court · (2023) 01 DEL CK 1261
COURT ARCHIVE
Delhi High Court judgments, 2023
7,715 judgments · page 376 of 386
High Courts11 Jan 2023
Reliance General Insurance Co Ltd Vs Anjali & Ors
Delhi High Court · (2023) 01 DEL CK 1329
Motor Vehicles Act-Section 173, 166, 168
High Courts11 Jan 2023
The Oriental Insurance Co Ltd Vs Rajpal Sharma & Ors
Delhi High Court · (2023) 01 DEL CK 1330
High Courts11 Jan 2023Disposed Of
Manoj Kumar Vs Pankaj Nagar & Ors.
Delhi High Court · (2023) 01 DEL CK 1337
Motor Vehicles Act-Section 173
High Courts11 Jan 2023Disposed Of
Pawan Kumar & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1364
Constitution of India-Article 226, 227, 246, 14, 16, List 1 Entry 2 of Seventh ScheduleCentral Civil Services (Pension) Rules, 1972Central Reserve Police Force Act, 1949-Section 3, 3(1)
High Courts11 Jan 2023Disposed Of
Harish Chandra Singh Negi Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1378
Constitution of India, 1950-Article 14, 15 and 16
High Courts11 Jan 2023Disposed Of
Mrs Afshan Haider Vs Union Of India & Ors
Delhi High Court · (2023) 01 DEL CK 1366
High Courts11 Jan 2023Dismissed
Directorate Of Revenue Intelligence (Hqrs.) Vs M/S Spraytec India Ltd.
Delhi High Court · (2023) 01 DEL CK 0863
Customs Act, 1962-Section 28KA, 28K(1), 28-I, proviso to Section 28-I(2), 28F(3), 28H, 28-I(3), 28-I(4), 146A, 18Custom Tariff Act, 1975CAAR Regulations, 2021
High Courts11 Jan 2023
Group Capt Mukesh Paul Vs Delhi Development Authority
Delhi High Court · (2023) 01 DEL CK 0857
High Courts11 Jan 2023Disposed Of
Interglobe Enterprises Pvt Ltd & Ors. Vs DCIT Circle 10(1) & Anr.
Delhi High Court · (2023) 01 DEL CK 0856
Income Tax Act, 1961-Section 154, 199, 143(1), 143(3)Income Tax Rules, 1962-Rule 37BA(2)(i)
High Courts11 Jan 2023Dismissed
Mahesh Gupta Vs Jagdish Lal Malik & Anr.
Delhi High Court · (2023) 01 DEL CK 0821
Delhi Rent Control Act, 1958-Section 25B(8), 14(1)(e), 3(c), 25-B
High Courts11 Jan 2023
Capital Food Private Limited Vs Radiant Indus Chem Pvt. Ltd
Delhi High Court · (2023) 01 DEL CK 0161
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 9, 9(1)(a), 9(1)(b), 9(1)(c), 30(2)(a), 35Copyright Act, 1957 — Section 2(c)
High Courts11 Jan 2023Disposed Of
Harish Chandra Singh Negi Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 0160
High Courts11 Jan 2023Disposed Of
Manoj Kumar Vs Pankaj Nagar & Ors.
Delhi High Court · (2023) 01 DEL CK 0156
Motor Vehicles Act, 1988 — Section 173
High Courts11 Jan 2023Dismissed
Jagjit Pal Singh Virk Vs Union Of India & Anr
Delhi High Court · (2023) 01 DEL CK 0155
Constitution Of India, 1950 — Article 14Code Of Civil Procedure, 1908 — Section 11, Order 2 Rule 2
High Courts11 Jan 2023Disposed Of
M/S Integrated Fire Protection Pvt. Ltd Vs Indian Oil Corporation Ltd. & Anr.
Delhi High Court · (2023) 01 DEL CK 0153
High Courts11 Jan 2023Disposed Of
Gurnam Singh & Ors Vs Rama
Delhi High Court · (2023) 01 DEL CK 0056
Code Of Civil Procedure, 1908 — Order 12 Rule 6Indian Penal Code, 1860 — Section 34, 354,3 54A, 447, 448, 452, 509
High Courts11 Jan 2023Disposed Of
Vinod Kumar Vs UOI And Ors
Delhi High Court · (2023) 01 DEL CK 0055
High Courts11 Jan 2023Disposed Of
Real Anchors Projects LLP & Ors Vs NCT Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 0054
Constitution Of India, 1950 — Article 226
High Courts11 Jan 2023Dismissed
Atul Bhalla Vs Ansal Properties Infrastructure Ltd. & Anr.
Delhi High Court · (2023) 01 DEL CK 0053