High Courts23 Jan 2023Dismissed
Accurate Freight Logistics & Ors. Vs Avon Logistics And Shipping
Delhi High Court · (2023) 01 DEL CK 0964
CPCCommercial Courts Act, 2015
COURT ARCHIVE
Delhi High Court judgments, 2023
6,500 judgments · page 298 of 325
High Courts23 Jan 2023Disposed Of
Peter Graham Wolledge Vs Narcotic Control Bureau
Delhi High Court · (2023) 01 DEL CK 1011
NDPS Act-Section 20(b)(ii)(C), 23, 29, 67, 37, 31 and 31-ACode of Criminal Procedure, 1973-Section 293, 309, 436AConstitution of India-Article 21, 32, 14, Part III
High Courts23 Jan 2023Disposed Of
Niket Ranjan Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 1014
IPC-Section 506POCSO-Section 6Cr.P.C.-Section 164
High Courts23 Jan 2023Disposed Of
Pawan & Anr. Vs State (CBI)
Delhi High Court · (2023) 01 DEL CK 1016
Indian Penal Code-Sections 304 Part-II, 34, 342, 302POA Act, 1989-Section 3(10)
High Courts23 Jan 2023Dismissed
Surya Dev Rana & Ors. Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 1031
Central Civil Services (Revised) Pay Rules, 2008-Rule 7, 7(1)(A), 7(1)(A)(i), 7(1)(A)(ii), 3(1), Note 2A
High Courts23 Jan 2023Disposed Of
Dharanidhar Karimoji Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1042
Constitution of India-Article 226, 21Kerala Money Lenders ActUttar Pradesh Regulation of Money-Lending Act, 1976
High Courts23 Jan 2023Dismissed
Capt. D.B. Mathur Vs Punjab National Bank
Delhi High Court · (2023) 01 DEL CK 1044
High Courts23 Jan 2023Dismissed
Shri Ramesh Chander Goel Vs Master Chirag Goel (Minor)
Delhi High Court · (2023) 01 DEL CK 1065
Code of Civil Procedure, 1908-Order IX Rule 13, Section 151, IX Rule 9Delhi High Court (Original Side) Rules, 2018
High Courts23 Jan 2023Dismissed
National Highway Authority Of India Vs M/S Ssangyong Engineering & Construction Co. Ltd.
Delhi High Court · (2023) 01 DEL CK 1063
Arbitration and Conciliation Act, 1996-Section 34, 34(2), 34(2)(a)(iii), 34(2)(b)(ii), 34(2A), 48, 48(2)(b)(ii), 18, 75, 81, 31(3), 28(1)(a), 28(3)Income Tax Act, 1961
High Courts23 Jan 2023Dismissed
Ssangyong Engineering & Construction Co. Ltd. Vs National Highway Authority Of India
Delhi High Court · (2023) 01 DEL CK 1061
Arbitration and Conciliation Act, 1996-Section 34, 31(3), 34(2)(b)(ii), 34(2)(a)(iii), 48, 48(2)(b)(ii), 34(2A), 18, 75, 81, 28(1)(a), 28(3)
High Courts23 Jan 2023
Macleods Pharmaceuticals Limited Vs Aareen Healthcare Private Limited & Ors.
Delhi High Court · (2023) 01 DEL CK 1084
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Trade Marks Act-Section 31(1), 57
High Courts23 Jan 2023Dismissed
Baldev Raj Ahuja Vs State, N.C.T Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 1171
Indian Succession Act, 1925-Section 299, 63Indian Evidence Act, 1972-Section 68Indian Registration Act, 1908
High Courts23 Jan 2023Disposed Of
M/s Neelkanth Travels Vs Mohan Lal & Anr.
Delhi High Court · (2023) 01 DEL CK 1176
Employees' Compensation Act, 1923-Section 30, 10, 4-A(3)(b)
High Courts23 Jan 2023Partly Allowed
Akhilesh Arya Vs State
Delhi High Court · (2023) 01 DEL CK 1235
Cr.P.C-Section 374, 482, 164, 313Protection of Children from Sexual Offences Act, 2012-Section 6, 3, 5, 5(m), 29, 30IPC-Section 376, 376A
High Courts23 Jan 2023Disposed Of
Devi Lal Chahar Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1229
High Courts23 Jan 2023
Mohan Prasad (Since Deceased) Through His LRS Sh. Yogesh & Ors. Vs Employees State Insurance Corporation & Anr.
Delhi High Court · (2023) 01 DEL CK 1277
High Courts23 Jan 2023Disposed Of
M/s Ratan Kumar Singh Vs Central Railside Warehouse Company Limited
Delhi High Court · (2023) 01 DEL CK 1282
High Courts23 Jan 2023
N Vs The Principal Secretary Health And Family Welfare Department & Ors.
Delhi High Court · (2023) 01 DEL CK 1283
Protection of Children from Sexual Offences Act, 2012-Section 19(1), 19(2), 19, 21Medical Termination of Pregnancy ActMedical Termination Pregnancy Rules, 2003-Rule 3B, 3B(b)
High Courts23 Jan 2023Disposed Of
Tapan Choudhury Vs The Central Public Information Officer & Ors.
Delhi High Court · (2023) 01 DEL CK 1285
Right to Information Act, 2005-Section 19(1), 19(3)Companies Act, 2013Trademark Act, 1999
High Courts23 Jan 2023Disposed Of
Royal Digital Cable And Communication Pvt. Ltd. Vs Star India Pvt. Ltd. & Anr.
Delhi High Court · (2023) 01 DEL CK 1288
Telecommunication (broadcasting and cable) Services Interconnection (addressable systems) Regulations, 2017-Regulation 15(1), 15(2), 3rd Proviso of Regulation 15(2), Rule 15(2) second proviso, Schedule IIIConstitution of India-Article 227