High Courts13 Jan 2023Dismissed

MB Power (Madhya Pradesh) Limited Vs State Bank Of India & Ors.

Delhi High Court · (2023) 01 DEL CK 0848

Code of Civil Procedure, 1908-Order VII Rule 11, Section 9Electricity Act, 2003-Section 2(4), 2(28), 2(71), 79, 79(1)(a) to (d), 79(1)(b), 79(1)(f), 79(1)(g), 79(1)(h), 79(1)(k), 86, 86(1)(b), 86(1)(f), 94(2), 173, 174, 175Companies Act, 1956