High Courts31 Jan 2023Dismissed

United India Insurance Co Ltd Vs Ruby Devi & Ors.

Delhi High Court · (2023) 01 DEL CK 0883

Motor Vehicles Act, 1988-Section 173, 166, 3/181, 140, 94, 149, 149(2), 149(2)(a)(ii), 149(2) read with sub-section (7), 149(4), 149(5), 165 read with Section 168, 168(3), 174Indian Penal Code-Section 279/304ACPC-Order XXI Rule 1, XII Rule 8
High Courts31 Jan 2023Dismissed

Ram Singh Vs Govind Ram & Ors.

Delhi High Court · (2023) 01 DEL CK 0898

Delhi Land Revenue Act, 1954-Section 64Contempt of Courts Act, 1971-Section 2(b), 12Rajasthan High Court Ordinance-Section 18