High Courts01 Feb 2023Disposed Of
Sandeep Kumar & Anr. Vs Union of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4288
COURT ARCHIVE
Delhi High Court judgments, 2023
5,736 judgments · page 249 of 287
High Courts01 Feb 2023Dismissed
UOI & Anr. Vs Kewal Krishan Loona
Delhi High Court · (2023) 02 DEL CK 4315
Prevention of Corruption Act, 1988-Section 7CCS (CCA) Rules, 1965-Rule 10(1), 10(2), 10(2)(a), 10(2)(b), 10(3), 10(4), 10(5)(a), 10(5)(c), 19Administrative Tribunals Act, 1985-Rule 24
High Courts01 Feb 2023Dismissed
Ms National Insurance Company Ltd Vs Gunja Rai & Ors.
Delhi High Court · (2023) 02 DEL CK 4361
Motor Vehicles Act, 1988-Section 173, 166, 166(2), 140Code of Civil Procedure-Section 21, 99Suits Valuation Act-Section 11
High Courts01 Feb 2023Partly Allowed
National Highways Authority Of India Vs Limak Soma (JV)
Delhi High Court · (2023) 02 DEL CK 4359
Arbitration and Conciliation Act, 1996-Section 34Building and Other Construction Workers (Regulation of Employment & Condition of Service) Act, 1996Building and Other Construction Workers Welfare Cess Act, 1996
High Courts01 Feb 2023Allowed
Charan Singh Vs Union Of India
Delhi High Court · (2023) 02 DEL CK 4345
Limitation Act, 1963-Section 5CPC-Section 151Railway Claims Tribunal Act, 1987-Section 23
High Courts01 Feb 2023Allowed
MS Mittal Pigments Pvt Ltd Vs MS Gail Gas Limited
Delhi High Court · (2023) 02 DEL CK 4342
Arbitration and Conciliation Act, 1996-Section 34, 34(1), 34(2), 34(3), 34(4), 25, 25(b), 25(c), 23(1), 21, 31, 31(2), 31(3), 30, 75, 81Arbitration Act, 1940
High Courts01 Feb 2023Disposed Of
Anil Kumar Tyagi & Anr. Vs Sushil Kumar Tyagi & Ors.
Delhi High Court · (2023) 02 DEL CK 4332
Delhi Land Reforms Act, 1954-Entry 11 of Schedule I, Section 55, 56, 187, 3(13), 81, 82DMC ActDDA Act
High Courts01 Feb 2023Allowed
Manu Garg And Ratan Behari Agrawal Vs Registrar Of Trade Marks
Delhi High Court · (2023) 02 DEL CK 0094
Trademarks Rules, 2017 — Rule 20Trademarks Act, 1999 — Section 9, 11, 11(1), 11(1)(a), 11(1)(b), 18(1), 29
High Courts01 Feb 2023Disposed Of
Ashoka Buildcon Limited & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 0042
General Financial Rules, 2017 — Rule 151, 151(iii)Indian Penal Code, 1860 — 120B
High Courts01 Feb 2023Dismissed
Hakikat Raj Bajaj Vs Rohit Bajaj
Delhi High Court · (2023) 02 DEL CK 0040
Code Of Civil Procedure, 1908 — Section 115, Order 1 Rule 10, Order 1 Rule 10(2)Specific Relief Act, 1963 — Section 42, 43
High Courts01 Feb 2023Disposed Of
Ajay Kumar Vs State (Nct Of Delhi) And Ors.
Delhi High Court · (2023) 02 DEL CK 0039
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 448Code Of Criminal Procedure, 1973 — Section 482
High Courts01 Feb 2023Disposed Of
Ashok Kumar & Anr. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 0038
Indian Penal Code, 1860 — Section 406, 498A
High Courts01 Feb 2023Disposed Of
Shahid Vs State & Anr
Delhi High Court · (2023) 02 DEL CK 0037
Indian Penal Code, 1860 — Section 34, 324, 341, 506, 509
High Courts01 Feb 2023Disposed Of
Charan Singh Vs Union Of India
Delhi High Court · (2023) 02 DEL CK 0036
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 151Railway Claims Tribunal Act, 1987 — Section 23
High Courts01 Feb 2023Partly Allowed
National Highways Authority Of India Vs Limak Soma (JV)
Delhi High Court · (2023) 02 DEL CK 0035
Arbitration And Conciliation Act, 1996 — Section 34
High Courts01 Feb 2023Disposed Of
Shivtel Communications Private Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 0034
High Courts01 Feb 2023Dismissed
MS National Insurance Company Ltd Vs Gunja Rai And Ors
Delhi High Court · (2023) 02 DEL CK 0033
Motor Vehicles Act, 1988 — Section 166, 166(2), 173Code Of Civil Procedure, 1908 — Section 20, 21, 99Suits Valuation Act, 1887 — Section 11
High Courts01 Feb 2023Dismissed
UOI & Anr Vs Kewal Krishan Loona
Delhi High Court · (2023) 02 DEL CK 0032
Constitution Of India, 1950 — Article 254(2)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(1), 10(2), 10(2)(a), 10(2)(b), 10(3), 10(4), 10(5)(a), 19Prevention of Corruption Act, 1988 — Section 7
High Courts01 Feb 2023
Amar Singh Ex Nb Sub & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 0004
Constitution Of India, 1950 — Article 226, 227, 227(4)Armed Forces Act, 2007 — Section 30, 31, 34
High Courts01 Feb 2023Disposed Of
Pawan Arora Vs State (Govt. Of Nct Of Delhi
Delhi High Court · (2023) 02 DEL CK 0003
Drugs and Cosmetics Rules, 1945 — Rule 64, 65, 65(h), 66, 97Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22, 25, 26, 29, 37, 62