High Courts10 Mar 2023Allowed
Vinod Aggarwal Trading As Vaneet Sales Corporation Vs Meera Devi & Anr.
Delhi High Court · (2023) 03 DEL CK 4363
Trade Marks Act, 1999-Section 11, 12, 57
COURT ARCHIVE
Delhi High Court judgments, 2023
5,736 judgments · page 189 of 287
High Courts10 Mar 2023Allowed
Mahendra Solanki Vs The Commissioner Of Police & Anr.
Delhi High Court · (2023) 03 DEL CK 4365
IPC-Sections 34, 147, 148, 149, 294, 307, 323, 324, 325, 356, 504, 506Railway Protection Force Rules, 1987-Rule 67.2Railway Protection Post Rules, 1987-Rule 52
High Courts10 Mar 2023Disposed Of
M/s Mubarak Overseas Private Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4335
Arbitration and Conciliation Act, 1996-Section 11(6)(C), 43(4), 9, 11, 14 and 15, 29, 12(1)Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts10 Mar 2023
M/s Mubarak Overseas Private Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4334
Arbitration & Conciliation Act, 1996-Section 11(6)(c), 43(4), 9, 11, 14, 15, 29, 12(1)Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts10 Mar 2023Disposed Of
Sh. Siddhant Shangle Vs Govt Of NCT Of Delhi
Delhi High Court · (2023) 03 DEL CK 4333
Arbitration and Conciliation Act, 1996-Section 11, 12(1)The Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts10 Mar 2023Disposed Of
Sh. Siddhant Shangle Vs Govt Of NCT Of Delhi
Delhi High Court · (2023) 03 DEL CK 4332
Arbitration and Conciliation Act, 1996-Section 11, 12(1)The Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts10 Mar 2023Dismissed
M/s Dewan Chand Vs M/s B.P.T.P.
Delhi High Court · (2023) 03 DEL CK 4331
Arbitration and Conciliation Act, 1996-Section 11, 11(5), 11(6)
High Courts10 Mar 2023Dismissed
M/s. Dewan Chand Vs M/s. B.P.T.P. Ltd.
Delhi High Court · (2023) 03 DEL CK 4330
Arbitration and Conciliation Act, 1996-Section 11(5), 11(6), 11
High Courts10 Mar 2023
Anarock Property Consultants Pvt. Ltd Vs Guru Raghavendra Infra Developers Pvt. Ltd
Delhi High Court · (2023) 03 DEL CK 4329
Arbitration and Conciliation Act, 1996-Section 11(6), 11(6)(a), 11, 12(1)Companies Act, 1956Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts10 Mar 2023Disposed Of
M/s Shree Rathnam Restaurants Pvt. Ltd Vs M/s Vrinda Van Foods & Anr.
Delhi High Court · (2023) 03 DEL CK 4326
Arbitration and Conciliation Act, 1996-Section 11, 12(1)Companies Act, 1956The Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts10 Mar 2023Allowed
Prem Chand Vs Government Of N.C.T. Delhi & Ors.
Delhi High Court · (2023) 03 DEL CK 4447
Payment of Gratuity Act, 1972
High Courts10 Mar 2023Disposed Of
Savita Gulati Vs Directorate Of Education & Anr.
Delhi High Court · (2023) 03 DEL CK 4451
Payment of Gratuity Act, 1972-Section 2(e)
High Courts10 Mar 2023Allowed
Lt Mr Dev Dutt Sharma Through Ms Sadhna Sharma W/O Lt Mr Dev Dutt Sharma Vs Managing Society National Public School & Ors.
Delhi High Court · (2023) 03 DEL CK 4453
Delhi School Education Act, 1973-Section 10
High Courts10 Mar 2023Dismissed
H.P. Singh (Harvinder Pal Singh) Vs Sh. Jasbir Singh & Ors.
Delhi High Court · (2023) 03 DEL CK 4466
CPC-Order 43 Rule (1)(D), 9 Rule 13Cr.P.C.-Section 156(3)IPC-Sections 420/34
High Courts10 Mar 2023Disposed Of
Smt. Kailasho Vs Smt. Parmeshwari Devi
Delhi High Court · (2023) 03 DEL CK 4467
CPC-Order 43 Rule 3, Section 151, 39 Rules 1 and 2
High Courts10 Mar 2023Dismissed
Veena Khanuja Vs Arun Khurana
Delhi High Court · (2023) 03 DEL CK 4481
CPC-Order 43 Rule 1(r)
High Courts10 Mar 2023Dismissed
Shobhana Gupta Vs Atlas Cycles Haryana Ltd
Delhi High Court · (2023) 03 DEL CK 4497
Arbitration and Conciliation Act, 1996-Section 7, 7(1), 11, 11(6), 11(6)(c), 80Micro, Small & Medium Enterprises Development Act, 2006-Chapter V, Section 18, 18(1), 18(2), 18(3), 18(4), 24Insolvency and Bankruptcy Code, 2016-Section 14
High Courts10 Mar 2023Dismissed
Deepak Alias Raj Vs State Of NCT Of Delhi
Delhi High Court · (2023) 03 DEL CK 4500
IPC-Section 302, 34Cr.P.C-Section 313, 161Indian Evidence Act-Section 65-B
High Courts10 Mar 2023Dismissed
Sikander Vs State
Delhi High Court · (2023) 03 DEL CK 4526
Indian Penal Code, 1860-Section 302Cr.P.C-Section 313, 315
High Courts10 Mar 2023Disposed Of
Reena Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 03 DEL CK 4569
Code of Criminal Procedure, 1973-Section 482, 320IPC-Section 326, 326A, 307Prevention of Corruption Act