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Delhi High Court judgments, 2023

5,736 judgments · page 188 of 287

High Courts13 Mar 2023Allowed

Pawan Hans Helicopters Ltd. Vs Nidheesh Tours & Travels Pvt. Ltd.

Delhi High Court · (2023) 03 DEL CK 4659

Code of Civil Procedure, 1908-Order XLI Rule 27, XLI Rule 27(1)(a), XLI Rule 27(1)(aa), XLI Rule 27(1)(b), XLI Rule 2(1)(b), XXXVII, VI Rule 14, XXIX Rule 1, Section 151, 34Negotiable Instruments Act, 1881-Section 138Companies Act, 1956-Section 291
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High Courts13 Mar 2023

Amazing Research Laboratories Ltd. Vs Krishna Pharma

Delhi High Court · (2023) 03 DEL CK 0074

Code Of Civil Procedure, 1908 — Order 12 Rule 6Arbitration and Conciliation Act, 1996 — Section 4, 11, 11(5), 16, 21, 28(1)(a), 28(1)(3), 28(3), 31(6), 34, 34(1), 34(2), 34(2)(a)(vi), 37Indian Contract Act, 1872 — Section 23(3), 25(3), 59, 60, 61
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High Courts13 Mar 2023

Sunder Lal Jain Vs Prem Chand Jain

Delhi High Court · (2023) 03 DEL CK 0072

Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 1 Rule 3, Order 2 Rule 3, Order 7 Rule 10Urban Land (Ceiling and Regulation) Act, 1976 — Section 26Court Fees Act, 1870 — Section 7, 7(iv)(b)
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High Courts10 Mar 2023Allowed

Niranjan Majumdar Vs Tejpal & Ors.

Delhi High Court · (2023) 03 DEL CK 4200

Delhi Rent Control Act, 1958-Section 25B, 25B (2), 25B (4), Third ScheduleCode of Civil Procedure, 1908-Order VIII Rule 1, IX Rule 13, XXXIX Rule 4Limitation Act, 1963-Section 5, 12 to 15, 15
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