High Courts24 Jan 2023Disposed Of
Ajay Yadav Vs State Nct Of Delhi
Delhi High Court · (2023) 01 DEL CK 0122
COURT ARCHIVE
Delhi High Court judgments, 2023
3,163 judgments · page 153 of 159
High Courts24 Jan 2023
Pfizer Inc & Ors. Vs Triveni Interchem Private Limited & Ors.
Delhi High Court · (2023) 01 DEL CK 0121
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts24 Jan 2023Disposed Of
Rajnish Kumar Rai, IPS Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 0120
Constitution Of India, 1950 — Article 32, 226, 227, 311(2), 323A, 323A(2)(d), 323B, 323B(3)(d)All India Services (Death-cum-Retirement benefits) Rules, 1958 — Rule 6(1)
High Courts24 Jan 2023
Doris Chung Gim Lian And Anr Vs Shantanu Prakash & Ors
Delhi High Court · (2023) 01 DEL CK 0117
Code Of Civil Procedure, 1908 — Section 92, Order 40, Order 39 Rule 1, Order 39 Rule 2
High Courts24 Jan 2023
Sunita Samaria Singh Vs M/S Ansal Buildwell Ltd.
Delhi High Court · (2023) 01 DEL CK 0116
Code Of Civil Procedure, 1908 — Order 13A, Order 8 Rule 10Delhi High Court (Original Side) Rules, 2018 — Rule 3
High Courts23 Jan 2023Disposed Of
Ex Rect Shubham Kumar Vs Union Of India & Ors
Delhi High Court · (2023) 01 DEL CK 0124
Army Rule, 1954 — Rule 13(4)(iv)Armed Forces Tribunal Act, 2007 — Section 3(o)Administrative Tribunals Act, 1985 — Section 14
High Courts23 Jan 2023
Deept Sarup Agarwal Vs S. Randhir Singh Chandhok & Ors
Delhi High Court · (2023) 01 DEL CK 0115
Constitution Of India, 1950 — Article 20(1)Code Of Civil Procedure, 1908 —Order 12 Rule 6Benami Transactions (Prohibition) Act, 1988 — Section 2, 2(a), 2(9), 2(9)(a), 3, 4, 5
High Courts23 Jan 2023Dismissed
Ramesh Chander Goel Vs Master Chirag Goel (Minor)
Delhi High Court · (2023) 01 DEL CK 0114
Code Of Civil Procedure, 1908 — Section 151, Order 9 Rule 9, Order 9 Rule 13
High Courts23 Jan 2023Dismissed
Baldev Raj Ahuja Vs State, N.C.T Of Delhi & Ors
Delhi High Court · (2023) 01 DEL CK 0113
Indian Succession Act, 1925 — Section 299Evidence Act, 1872 — Section 68
High Courts23 Jan 2023Allowed
Sonali Sharma Vs Rising Star Academy Sr. Section. School & Ors
Delhi High Court · (2023) 01 DEL CK 0112
High Courts23 Jan 2023Disposed Of
M/S Neelkanth Travels Vs Mohan Lal & Anr
Delhi High Court · (2023) 01 DEL CK 0107
Employees� Compensation Act, 1923 — Section 4A(3)(b), 10, 30
High Courts20 Jan 2023
Kent Ro Systems Limited & Anr. Vs Bajrang Impex Private Limited
Delhi High Court · (2023) 01 DEL CK 0118
High Courts20 Jan 2023Dismissed
Anjali College Of Pharmacy And Science Vs Pharmacy Council Of India
Delhi High Court · (2023) 01 DEL CK 0111
Constitution Of India, 1950 — Article 226
High Courts20 Jan 2023
Jane Kaushik Vs Lieutenant Governor, Nct Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 0110
Constitution Of India, 1950 — Article 239(1)Transgender Person (Protection of Rights) Rules, 2020 — Rule 12(1)
High Courts20 Jan 2023Disposed Of
Integrated Medical Association (Ayus) Vs Government Of Nct Of Delhi And Ors
Delhi High Court · (2023) 01 DEL CK 0109
High Courts20 Jan 2023
M/S. Mkc Infrastructure Limited Vs Union Of India & Anr
Delhi High Court · (2023) 01 DEL CK 0108
General Financial Rules, 2017 — Rule 151Prevention of Corruption Act, 1988 — Section 7, 7A, 8Indian Penal Code, 1860 — Section 120B
High Courts20 Jan 2023Disposed Of
Vikas Kumar Vs South Delhi Municipal Corporation
Delhi High Court · (2023) 01 DEL CK 0091
Constitution Of India, 1950 — Article 226Industrial Disputes (Central) Rules, 1957 — Rule 15Industrial Disputes Act, 1947 — Section 2A, 11A, 25F, 25G, 25H
High Courts20 Jan 2023
Meera Jain Vs Anita Gupta
Delhi High Court · (2023) 01 DEL CK 0090
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11, Order 6 Rule 17
High Courts20 Jan 2023Dismissed
Union Of India Vs Kolli Uday Kumari
Delhi High Court · (2023) 01 DEL CK 0089
Constitution Of India, 1950 — Article 14
High Courts20 Jan 2023Dismissed
Santosh Kumar Vs Union Of India And Ors
Delhi High Court · (2023) 01 DEL CK 0088