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Delhi High Court judgments, 2023

3,163 judgments · page 152 of 159

High Courts30 Jan 2023

Jindal Stainless (Hisar) Ltd Vs Suncity Sheets Private Limited And Anr.

Delhi High Court · (2023) 01 DEL CK 0142

Code Of Civil Procedure, 1908 — Order 1 Rule 1, Order 1 Rule 1(a), Order 1 Rule 1(b), Order 39 Rule 1, Order 39 Rule 2, Order 1 Rule 2, Order 2 Rule 3, Order 2 Rule 3(1), Order 1 Rule 8(1), Order 1 Rule 9, Order 1 Rule 10, Order 1 Rule 10(2)Trademarks Act, 1999 — Section 17, 29(1), 29(2), 29(3), 29(4), 29(5)Comptroller & Auditor General‘s (Duties Powers and Conditions of Service) Act, 1971 — Section 13(b)
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High Courts27 Jan 2023Allowed

Sanjay Saxena Vs State Of GNCTD

Delhi High Court · (2023) 01 DEL CK 0133

Indian Penal Code, 1860 — Section 120B, 212, 406, 409, 411, 414, 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 439
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High Courts27 Jan 2023Dismissed

Sujeet Bhati Vs State

Delhi High Court · (2023) 01 DEL CK 0132

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 82, 438, 482
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High Courts25 Jan 2023Disposed Of

Nanhe Vs State (Gnct Of Delhi)

Delhi High Court · (2023) 01 DEL CK 0119

Indian Penal Code, 1860 — Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164
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High Courts24 Jan 2023Allowed

M/S Babaji Udyog Vs Lalit Kumar & Anr

Delhi High Court · (2023) 01 DEL CK 0125

Copyright Act 1957 — Section 50Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AIndian Penal Code, 1860 — Section 120B, 182, 420, 448, 467, 468, 471
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High Courts24 Jan 2023Dismissed

Mohd. Anish Vs State

Delhi High Court · (2023) 01 DEL CK 0123

Indian Penal Code, 1860 — Section 34, 302, 498ACode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
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