High Courts15 Dec 2017Disposed Of
Usha Rani Vs Commissioner, North MCD
Delhi High Court · (2017) 12 DEL CK 0384
COURT ARCHIVE
Delhi High Court judgments, 2017
3,830 judgments · page 8 of 192
High Courts15 Dec 2017Disposed Of
Raj Kumar Halder Vs Transitional Health Science And Technology Institute & Ors
Delhi High Court · (2017) 12 DEL CK 0383
High Courts15 Dec 2017Disposed Of
National Hydro Electricity Power Corporation Officers Association Vs Union Of India And Ors
Delhi High Court · (2017) 12 DEL CK 0382
High Courts15 Dec 2017Dismissed
Santosh Bansal Vs Paramjeet Singh
Delhi High Court · (2017) 12 DEL CK 0381
Code Of Civil Procedure, 1908 — Order 37, Section 96
High Courts15 Dec 2017Allowed
Sarjit & Anr Vs Hanuman Das Chaturvedi & Ors (The New India Assurance Co Ltd)
Delhi High Court · (2017) 12 DEL CK 0380
High Courts15 Dec 2017Allowed
Mohit Kadian Vs University Of Delhi & Anr.
Delhi High Court · (2017) 12 DEL CK 0379
High Courts15 Dec 2017Dismissed
Commissioner Of Income Tax (Central)-I Vs M/S Russian Technology Centre (P) Ltd
Delhi High Court · (2017) 12 DEL CK 0378
Income Tax Rules, 1962 — Rule 46, 46AIncome Tax Act, 1961 — Section 68, 69, 132, 153A, 260A
High Courts15 Dec 2017Partly Allowed
Amarrass Society For Performing Arts Vs Commissioner Of Excise, Entertainment And Luxury Tax & Anr
Delhi High Court · (2017) 12 DEL CK 0377
Central Excise Act, 1944 — Section 15, 33, 40
High Courts15 Dec 2017Allowed
Sonali Badhe, A.L.A. Directorate Of Enforcement, Ahmedabad Vs Ashish Chandra Singh DLA, New Delhi & Anr
Delhi High Court · (2017) 12 DEL CK 0376
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013 — Section 13, 18
High Courts15 Dec 2017Dismissed
Vikas & Ors Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2017) 12 DEL CK 0375
High Courts15 Dec 2017Disposed Of
Virendra Singh Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0374
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 16
High Courts15 Dec 2017Dismissed
D Vs P @ R
Delhi High Court · (2017) 12 DEL CK 0373
Delhi High Court Rules, 1967 — Rule 7Hindu Marriage Act, 1955 — Section 13(1)(a), 13(1)(ia), 13(1)(i-1), 23(1)(b)Evidence Act, 1872 — Section 165
High Courts15 Dec 2017Dismissed
Govt. Of Nct Of Delhi Vs S. K. Sharma
Delhi High Court · (2017) 12 DEL CK 0372
Central Civil Services (Pension) Rules, 1972 — Rule 68
High Courts15 Dec 2017
Anita Aghi & Ors Vs Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2017) 12 DEL CK 0371
High Courts15 Dec 2017Dismissed
Maya Devi & Ors Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0370
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 30, 31Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24, 24(1)(b), 24(2)
High Courts15 Dec 2017Allowed
Rattan Singh & Ors Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2017) 12 DEL CK 0369
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts15 Dec 2017Allowed
Raj Kumar Arora Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0368
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts15 Dec 2017Disposed Of
Yashwant Singh Vs Govt. Of Nct Of Delhi And Ors
Delhi High Court · (2017) 12 DEL CK 0367
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 18, 28A
High Courts15 Dec 2017Disposed Of
Ashmeen Vs Department Of Women And Child Development And Anr
Delhi High Court · (2017) 12 DEL CK 0366
High Courts15 Dec 2017Disposed Of
Saurabh Gupta & Anr Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0365
Transport Of Animals Rules, 1978 — Rule 47, 48, 49, 50, 51, 52, 53, 54, 55, 56Prevention Of Cruelty To Animals Act, 1960 — Section 38