High Courts18 Dec 2017Dismissed
Air India Ltd Vs Capt Suresh Kumar & Anr
Delhi High Court · (2017) 12 DEL CK 0403
COURT ARCHIVE
Delhi High Court judgments, 2017
3,830 judgments · page 7 of 192
High Courts18 Dec 2017Disposed Of
Sanmati Sabha Vs J K Mittal & Ors
Delhi High Court · (2017) 12 DEL CK 0402
High Courts18 Dec 2017Dismissed
R.R. Pradhan Vs Chief Commissioner Of Persons With Disabilities & Ors
Delhi High Court · (2017) 12 DEL CK 0401
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996 — Rule 5, 6
High Courts18 Dec 2017Dismissed
Kasturi & Anr Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0400
Indian Succession Act, 1925 — Section 372, 376, 378
High Courts18 Dec 2017Disposed Of
J.N. Chamber And Anr Vs Government Of National Capital Territory Of Delhi And Ors
Delhi High Court · (2017) 12 DEL CK 0399
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts18 Dec 2017Disposed Of
Ved Prakash Tyagi And Anr Vs Land Acquisition Collector And Anr
Delhi High Court · (2017) 12 DEL CK 0398
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts18 Dec 2017Disposed Of
Ranbir Singh Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2017) 12 DEL CK 0397
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 9, 10, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts18 Dec 2017Disposed Of
Vipin Chugh Vs Lt. Governor Of Delhi & Ors
Delhi High Court · (2017) 12 DEL CK 0396
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts18 Dec 2017Disposed Of
Anand Rai Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0395
High Courts18 Dec 2017Disposed Of
AI-Hind Party & Anr Vs Registrar General And Census, Commission Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0394
Constitution Of India, 1950 — Article 340
High Courts18 Dec 2017
Sarla Gupta Vs State & Ors
Delhi High Court · (2017) 12 DEL CK 0066
Indian Succession Act, 1925 — Section 218(2), 276, 278, 298
High Courts15 Dec 2017Dismissed
Jyoti Swarup Vs Chander Gupta & Ors
Delhi High Court · (2017) 12 DEL CK 0393
Transfer Of Property Act, 1882 — Section 59
High Courts15 Dec 2017Disposed Of
Alok Kumar Ranja Vs Rama Arora & Anr
Delhi High Court · (2017) 12 DEL CK 0392
Code Of Criminal Procedure, 1973 — Section 173
High Courts15 Dec 2017Disposed Of
K.L.Berwa Vs DPCL And Ors.
Delhi High Court · (2017) 12 DEL CK 0391
Delhi Electric Undertaking DMC Rules (Control And Appeal) Regulations, 1976 — Section 17
High Courts15 Dec 2017Dismissed
Rising India Publications Pvt.Ltd And Anr Vs Union Of India & Anr
Delhi High Court · (2017) 12 DEL CK 0390
Constitution Of India, 1950 — Article 14
High Courts15 Dec 2017Dismissed
Ajit Kumar Vs Union Of India And Anr.
Delhi High Court · (2017) 12 DEL CK 0389
Indian Medical Council Act, 1956 — Section 25(2)
High Courts15 Dec 2017Disposed Of
Radha Soami Satsang Beas Vs Rajiv Popli & Others
Delhi High Court · (2017) 12 DEL CK 0388
Indian Contract Act, 1872 — Section 19ACode Of Civil Procedure, 1908 — Order 23 Rule 3, Order 12 Rule 6
High Courts15 Dec 2017
Merck Sharp And Dohme Corp & Anr Vs Vinod Jadhav & Ors
Delhi High Court · (2017) 12 DEL CK 0387
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10Patent Act, 1970 — Section 113
High Courts15 Dec 2017
South Asia Human Rights Documentation Trust & Others Vs Suhas Chakma & Others
Delhi High Court · (2017) 12 DEL CK 0386
Code Of Civil Procedure, 1908 — Section 92, Order 1 Rule 10Indian Penal Code, 1860 — Section 379, 406Code Of Criminal Procedure, 1973 — Section 190, 200
High Courts15 Dec 2017
M/S Canbank Financial Services Ltd Vs Geetanjali Motors Ltd. & Ors.
Delhi High Court · (2017) 12 DEL CK 0385
Indian Penal Code, 1860 — Section 120B, 406, 420, 468, 471