High Courts12 Dec 2017
Bhukni Devi & Ors Vs Union Of India
Delhi High Court · (2017) 12 DEL CK 0305
Railway Accident Claims Tribunal Act, 1987 — Section 23
COURT ARCHIVE
Delhi High Court judgments, 2017
3,830 judgments · page 12 of 192
High Courts12 Dec 2017Dismissed
Subrati @ Imran Vs State
Delhi High Court · (2017) 12 DEL CK 0304
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 8, 118, 157
High Courts12 Dec 2017
Baldev Singh Vs Directorate Of Revenue Intelligence
Delhi High Court · (2017) 12 DEL CK 0303
Constitution Of India, 1950 — Article 14, 19, 21Code Of Criminal Procedure, 1973 — Section 211(7), 374, 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 21(c)
High Courts12 Dec 2017Disposed Of
In The Matter Of Raj Kumar Vs Punjab And Sind Bank And Ors
Delhi High Court · (2017) 12 DEL CK 0302
Punjab & Sind Bank Officer Employees (Discipline & Appeal) Regulations, 1981 — Section 4, 6(10)
High Courts12 Dec 2017
Tarun Kapoor & Ors Vs Surya Vinder Obhrai & Ors
Delhi High Court · (2017) 12 DEL CK 0299
Specific Relief Act, 1963 — Section 21, 21(3), 21(5), 22
High Courts12 Dec 2017
Ats Infrastructure Limited Vs Platonic Marketing & Anr
Delhi High Court · (2017) 12 DEL CK 0298
Code Of Civil Procedure, 1908 — Order 14, Order 39 Rule 3, Order 20 Rule 5Trade Marks Act, 1999 — Section 29
High Courts12 Dec 2017Disposed Of
Gaurang Kanth Vs Bses Rajdhani Power Limited
Delhi High Court · (2017) 12 DEL CK 0297
Electricity Act, 2003 — Section 42(5)
High Courts12 Dec 2017
Commissioner Of Income Tax, Delhi Vs Narinderjit Singh
Delhi High Court · (2017) 12 DEL CK 0296
Income Tax Act, 1961 — Section 41(1), 144A, 154(2)
High Courts12 Dec 2017Allowed
Govind Yadav Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0295
Indian Penal Code, 1860 — Section 419
High Courts12 Dec 2017Disposed Of
Suresh Kumar & Ors. Vs Union Of India & Ors.
Delhi High Court · (2017) 12 DEL CK 0294
Land Acquisition Act, 1894 — Section 4, 6
High Courts12 Dec 2017Disposed Of
Gurdeep Singh Vs Lt. Governor, Nct Of Delhi & Ors
Delhi High Court · (2017) 12 DEL CK 0293
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5A, 6, 6(1), 17
High Courts12 Dec 2017Allowed
M/S CWHEC-HCIL (JV) Vs M/S CHPRCL
Delhi High Court · (2017) 12 DEL CK 0292
Arbitration And Conciliation Act, 1996 — Section 18, 19, 34, 34(2), 34(2)(b)(ii) , 37Commercial Court Act, 2015 — Section 13
High Courts12 Dec 2017Disposed Of
Baljeet Singh & Ors Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2017) 12 DEL CK 0291
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts12 Dec 2017Dismissed
Avadh Kaushik Vs Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2017) 12 DEL CK 0290
Indian Penal Code, 1860 — Section 34, 186, 306
High Courts12 Dec 2017Dismissed
Avadh Kaushik Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0289
High Courts12 Dec 2017Dismissed
ARUN JAITLEY Vs ARVIND KEJRIWAL
Delhi High Court · (2017) 12 DEL CK 0016
Code of Civil Procedure, 1908, Order 6Rule 2, Section 151, Order 6Rule 4, Order 7Rule 1(e),
High Courts12 Dec 2017Dismissed
TEJINDER KAUR Vs UNION OF INDIA & ORS.
Delhi High Court · (2017) 12 DEL CK 0015
Central Civil Services (Classification, Control and Appeal) Rules, 1965, Rule 14, Rule 14(2) -Central Civil Services (Conduct) Rules, 1964,
High Courts11 Dec 2017Disposed Of
Prof. Sachin Maheshwari Vs Netaji Subhas Institute Of Technology & Anr.
Delhi High Court · (2017) 12 DEL CK 0317
Constitution Of India, 1950 — Article 19Netaji Subhash Institute Of Technology Rules, — Rule 1(b)(iii), 2, 6A, 8, 10, 10(xi), 11, 20, 22A, 22(b), 22(c)All India Council for Technical Education Act, 1987 — Section 10(i), 10(v), 23(i)
High Courts11 Dec 2017Disposed Of
Crossword Entertainment Private Limited Vs Central Board Of Film Certification & Others
Delhi High Court · (2017) 12 DEL CK 0316
Constitution Of India, 1950 — Article 19(1)(a), 19(2)Cinematograph Act, 1952 — Section 5A, 5B, 5B(2), 5(B)2(ii), 5(B)2(vi), 5(B)2(vii), 5(B)2(ix), 5(B)2(xii), 5(B)2(xviii), 5(B)3(l), 5(c)
High Courts11 Dec 2017
Social Jurist A Lawyers Group Vs Dharmender Sharma & Ors
Delhi High Court · (2017) 12 DEL CK 0287
Constitution Of India, 1950 — Article14, 16, 251Code of Civil Procedure, 1908 — Order 1 Rule 10