High Courts13 Dec 2017Disposed Of
Kamlesh And Kamla Vs S.D.M.C And Anr.
Delhi High Court · (2017) 12 DEL CK 0327
COURT ARCHIVE
Delhi High Court judgments, 2017
3,830 judgments · page 11 of 192
High Courts13 Dec 2017Disposed Of
Indraj And Ors Vs Land Acquisition Collector And Anr.
Delhi High Court · (2017) 12 DEL CK 0326
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 9, 10, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts13 Dec 2017Disposed Of
Eminent Marketing Pvt. Ltd Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0325
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 9, 10, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts13 Dec 2017Allowed
Sunil Kumar And Ors Vs Union Of India And Ors
Delhi High Court · (2017) 12 DEL CK 0324
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts13 Dec 2017Disposed Of
Regen Powertech Private Limited Vs Sembcorp Green Infra Limited & Ors.
Delhi High Court · (2017) 12 DEL CK 0323
Arbitration And Conciliation Act, 1996 — Section 9
High Courts13 Dec 2017Dismissed
Micromax Informatics Ltd Vs Vijay Jain & Ors
Delhi High Court · (2017) 12 DEL CK 0322
Code Of Civil Procedure, 1908 — Section 104(1), Order 18, Order 18 Rule 1, Order 18 Rule 2, Order 18 Rule 2(2), Order 8 Rule 6ACommercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015 — Section 2(c)(xvii), 13, 13(1), 13(2)Delhi High Court Act, 1966 — Section 10
High Courts13 Dec 2017Disposed Of
Nandini Pattani & Ors Vs Madhuri Hingorani
Delhi High Court · (2017) 12 DEL CK 0321
Code Of Civil Procedure, 1908 — Order 10, Order 10 Rule 2, Order 6 Rule 17
High Courts13 Dec 2017Disposed Of
Susheel Kumar Khanna And Anr Vs M/S GSBA Trust And Ors
Delhi High Court · (2017) 12 DEL CK 0320
Code Of Civil Procedure, 1908 — Section 92, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 12 Rule 8
High Courts13 Dec 2017Dismissed
Hitender Kumar Mehta Vs Union Of India & Ors.
Delhi High Court · (2017) 12 DEL CK 0319
Company Secretaries (Election to the Council) Rules, 2006 — Rule 7Company Secretaries Act, 1980 — Section 9(2)(a), 10A, 10B
High Courts13 Dec 2017Dismissed
Mukul Roy Vs Union of India Ors
Delhi High Court · (2017) 12 DEL CK 0021
High Courts13 Dec 2017
Nipun Malhotra Vs Government of NCT of Delhi & Ors.
Delhi High Court · (2017) 12 DEL CK 0020
High Courts13 Dec 2017Dismissed
Dr. Sajjad Alam Vs State of NCT Of Delhi & Another
Delhi High Court · (2017) 12 DEL CK 0019
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 279, Section 338 - Rash driving or ri
High Courts13 Dec 2017Disposed off
DR. VARUNVEER Vs FINANCIAL COMMISSIONER, DELHI AND ORS
Delhi High Court · (2017) 12 DEL CK 0018
Delhi Excise Act, 2009, Section 33, Section 58, Section 52(2)
High Courts13 Dec 2017Dismissed
MANJU DEVI Vs PREMJIT KAUR
Delhi High Court · (2017) 12 DEL CK 0017
Code of Civil Procedure, 1908, Section 96 - Appeal from original decree
High Courts12 Dec 2017Dismissed
M/S Nakshathra Construction, Thr. Its Proprietor Vs M/S Intergen Energy Limited
Delhi High Court · (2017) 12 DEL CK 0314
Arbitration And Conciliation Act, 1996 — Section 2(1) (h), 7(1), 7(3), 7(5), 11
High Courts12 Dec 2017Disposed Of
National Insurance Company Ltd Vs Neha Walia & Ors.
Delhi High Court · (2017) 12 DEL CK 0313
High Courts12 Dec 2017Disposed Of
Oriental Insurance Company Ltd Vs Ram Saran & Ors.
Delhi High Court · (2017) 12 DEL CK 0312
High Courts12 Dec 2017Disposed Of
Deepika & Ors Vs Sehaj Ram & Ors
Delhi High Court · (2017) 12 DEL CK 0311
High Courts12 Dec 2017Disposed Of
Oriental Insurance Company Limited Vs Kamlesh Pal And Ors
Delhi High Court · (2017) 12 DEL CK 0307
Motor Vehicles Act, 1988 — Section 140, 166
High Courts12 Dec 2017
Christian Louboutin Sas Vs Pawan Kumar & Ors
Delhi High Court · (2017) 12 DEL CK 0306
Evidence Act, 1872 — Section 65B