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Delhi High Court judgments, 2014

3,895 judgments · page 46 of 195

High Courts16 Oct 2014

Abaskar Construction (p) Ltd. Vs Devi Dutt

Delhi High Court · (2015) 3 AD 380 : (2015) 216 DLT 486 : (2015) 145 FLR 122 : (2015) 144 FLR 874 : (2015) 1 LLJ 57

Companies Act, 1956 — Section 2(26), 26, 290, 291, 31Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(s), 25F, 25G, 25H
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High Courts16 Oct 2014

Vipin Rastogi Vs State

Delhi High Court · (2014) 10 DEL CK 0098

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13(1)(ia)Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
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High Courts16 Oct 2014

Majid Vs State

Delhi High Court · (2014) 10 DEL CK 0047

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 65BPenal Code, 1860 (IPC) — Section 34, 364A
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High Courts15 Oct 2014

Khushwant Kaur and Others Vs Gagandeep

Delhi High Court · (2014) 10 DEL CK 0204

Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 34, 406, 498AProtection of Women From Domestic Violence Act, 2005 — Section 12
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High Courts15 Oct 2014

Krishan Lal Vs Financial Commissioner

Delhi High Court · (2014) 145 DRJ 622

Civil Procedure Code, 1908 (CPC) — Section 144, 2Constitution of India, 1950 — Article 226, 227Delhi Land Reforms Act, 1954 — Section 18, 18(2), 185, 185(4), 187
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