High Courts27 Oct 2014
Triputi Pharma and Others Vs Lincoln Pharmaceuticals Ltd. and Others
Delhi High Court · (2014) 10 DEL CK 0253
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 44 of 195
High Courts27 Oct 2014
Sangeeta and Others Vs Union of India
Delhi High Court · (2014) 10 DEL CK 0252
Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 123 (c), 123 (c) (2), 124, 124 A, 124-A
High Courts27 Oct 2014
Rajendra Kumar and Others Vs Union of India
Delhi High Court · (2014) 10 DEL CK 0185
Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 123, 123 (c), 123 (c) (2), 124-A
High Courts27 Oct 2014
Government of NCT of Delhi Vs Anil Kumar
Delhi High Court · (2014) 10 DEL CK 0161
Constitution of India, 1950 — Article 14
High Courts27 Oct 2014
Union of India Vs Bal Kishan
Delhi High Court · (2014) 10 DEL CK 0133
Constitution of India, 1950 — Article 226
High Courts27 Oct 2014
Housingand Urban Development Corporation Limited Vs Additional Commissioner of Income Tax
Delhi High Court · (2014) 10 DEL CK 0131
High Courts27 Oct 2014
In Re: Chachet Real Estates Private Limited
Delhi High Court · (2015) 2 AD 730 : (2015) 216 DLT 421
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts27 Oct 2014
Inplan Vs Banaras Manufacturers Pvt. Ltd.
Delhi High Court · (2014) 10 DEL CK 0089
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 1A(3), Order 8 Rule 8(1A)(3), Order 8 Rule 8(1A)(3), 151
High Courts27 Oct 2014
Shiv Kumar Vs Union of India
Delhi High Court · (2015) 1 AD 654 : (2015) 215 DLT 75
Constitution of India, 1950 — Article 226
High Courts27 Oct 2014
Vinod Vs State
Delhi High Court · (2015) 214 DLT 521 : (2014) 4 JCC 2909
Penal Code, 1860 (IPC) — Section 376(2)(f)
High Courts18 Oct 2014
Life Technologies Corporation Vs ATZ Lab Solutions (India) Pvt. Ltd.
Delhi High Court · (2014) 60 PTC 582
High Courts18 Oct 2014
Ranbaxy Laboratories Ltd. Vs Novartis AG
Delhi High Court · (2014) 60 PTC 588
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts17 Oct 2014
Ram Saran Vs Union of India
Delhi High Court · (2015) 1 ACC 359
Civil Procedure Code, 1908 (CPC) — Section 96Employees Compensation Act, 1923 — Section 10, 12Limitation Act, 1963 — Section 14
High Courts17 Oct 2014
Pawan Chawla Vs State
Delhi High Court · (2015) 1 BC 71 : (2015) 1 JCC 81
Criminal Procedure Code, 1973 (CrPC) — Section 251Negotiable Instruments Act, 1881 (NI) — Section 138, 145(2)
High Courts17 Oct 2014
Seema Bansal Vs Durga Das Bansal
Delhi High Court · (2015) 215 DLT 663
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Penal Code, 1860 (IPC) — Section 354
High Courts17 Oct 2014
Lupin Limited Vs Sun Pharma Laboratories Limited
Delhi High Court · (2014) 60 PTC 586
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts17 Oct 2014
Staples Inc and Others Vs Staples Paper Converters Pvt. Ltd.
Delhi High Court · (2015) 61 PTC 207
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 10Trade Marks Act, 1999 — Section 124, 124(1)(b)(i), 124(5), 28, 28(3)
High Courts17 Oct 2014
Gurcharan Singh Vs Inderjit Singh and Others
Delhi High Court · (2015) 216 DLT 638
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 — Article 227Hindu Succession Act, 1956 — Section 6
High Courts17 Oct 2014
Richard Lee Vs Girish Soni and Others
Delhi High Court · (2014) 10 DEL CK 0196
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1) (a), 14(1) (b), 14(1) (j), 25