High Courts05 Dec 2012Allowed
National Insurance Co. Ltd. Vs Prem Prasad Bhandari and Others
Delhi High Court · (2012) 12 DEL CK 0064
Motor Vehicles Act, 1988 — Section 147, 2(35)
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 16 of 305
High Courts05 Dec 2012Dismissed
M/s Unit Trust of India and Others Vs M/s Jagan Nath Sayal and Co. and Another
Delhi High Court · (2013) 113 CLA 214 : (2013) 118 SCL 49
Companies Act, 1956 — Section 10F, 111, 111A
High Courts05 Dec 2012Allowed
Mrs. Mithlesh Sharma and Others Vs Union of India and Others
Delhi High Court · (2013) 196 DLT 308 : (2013) 133 DRJ 410
Constitution of India, 1950 — Article 226, 300ADelhi Municipal Corporation Act, 1957 — Section 313Land Acquisition Act, 1894 — Section 10, 17, 17(4), 4, 4(1)
High Courts05 Dec 2012
Rajendra Kumar Sahu and Others Vs Institute of Marketing and Management and Others
Delhi High Court · (2013) 1 AD 106
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 226
High Courts05 Dec 2012Dismissed
K.L. Chandna Vs Punjab National Bank
Delhi High Court · (2013) 2 LLJ 275
Constitution of India, 1950 — Article 226
High Courts05 Dec 2012Allowed
Pratik Saxena Vs UOI and Others
Delhi High Court · (2012) 12 DEL CK 0025
High Courts05 Dec 2012
Dharam Pal Vs Union of India and Others
Delhi High Court · (2012) 12 DEL CK 0024
High Courts05 Dec 2012
Madan Lal Vs Sukhesh Chand Gupta
Delhi High Court · (2013) 1 AD 25 : (2013) 1 RCR(Rent) 136
Constitution of India, 1950 — Article 227
High Courts04 Dec 2012Allowed
Jassu Kanwar Vs Simbhu Dayal and Others
Delhi High Court · (2012) 12 DEL CK 0364
High Courts04 Dec 2012Allowed
Reliance General Insurance Co. Ltd. Vs Roshan Jahan and Others
Delhi High Court · (2012) 12 DEL CK 0363
High Courts04 Dec 2012Dismissed
New India Assurance Co. Ltd. Vs Yogendra Narayan Yadav and Others
Delhi High Court · (2012) 12 DEL CK 0357
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 114, 45, 47, 61, 62
High Courts04 Dec 2012Allowed
R.C. Goel Vs Commissioner of Income Tax
Delhi High Court · (2013) 3 AD 102 : (2013) 259 CTR 15 : (2013) 213 TAXMAN 305
High Courts04 Dec 2012Disposed Off
Vindhya Kukrety Vs Shushma Kukrety and Another
Delhi High Court · (2012) 12 DEL CK 0349
High Courts04 Dec 2012Dismissed
Chanderpal Singh Vs Surjeet Kaur and Others
Delhi High Court · (2013) 1 AD 576 : (2013) 198 DLT 661 : (2013) 133 DRJ 344
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(b), Order 7 Rule 11(c), 148, 151Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7(iv)
High Courts04 Dec 2012Dismissed
Meinhardt Singapore Pte Ltd. Vs Assistant Director of Income Tax, Circle 3(1), International Taxation, New Delhi
Delhi High Court · (2013) 256 CTR 143 : (2013) 212 TAXMAN 637
Income Tax Act, 1961 — Section 115A, 115J, 143(3), 147, 148
High Courts04 Dec 2012Disposed Off
Usha Srivastava Vs Progressive Finlease Ltd. and Others
Delhi High Court · (2012) 12 DEL CK 0282
Workmens Compensation Act, 1923 — Section 2(1)(n), 30
High Courts04 Dec 2012Dismissed
Sudesh Solanki Vs Delhi Development Authority
Delhi High Court · (2012) 12 DEL CK 0207
High Courts04 Dec 2012Dismissed
Sharp Kabushiki Kaisha Vs Sunil Grover and Others
Delhi High Court · AIR 2013 Delhi 98
High Courts04 Dec 2012Dismissed
Ajit Singh Gill and Others Vs Arvind Khosla and Others
Delhi High Court · (2012) 12 DEL CK 0205
Civil Procedure Code, 1908 (CPC) — Section 10, 96
High Courts04 Dec 2012Dismissed
M/s Rubfila International Ltd. Vs Alok Gupta
Delhi High Court · (2012) 12 DEL CK 0204
Contract Act, 1872 — Section 213