High Courts26 Jul 2010Allowed
Vitaysh Koser Vs Devinder Kumar
Delhi High Court · (2010) 07 DEL CK 0151
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 93 of 197
High Courts26 Jul 2010Dismissed
Sanjeev Kapur Vs State (NCT of Delhi)
Delhi High Court · (2010) 07 DEL CK 0134
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 482
High Courts26 Jul 2010
Kunti Devi Vs Shehnaz Mansoor, Mansoor Jamal, Delhi Development Authority and Municipal Corporation of Delhi
Delhi High Court · (2010) 07 DEL CK 0059
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8, Order 39 Rule 1, Order 39 Rule 2Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 39, 53A
High Courts26 Jul 2010Dismissed
The Commissioner of Income Tax Vs Saroj Metal Work Pvt. Ltd.
Delhi High Court · (2010) 07 DEL CK 0027
Income Tax Act, 1961 — Section 143(3), 260A, 263
High Courts26 Jul 2010
Smt. Rajesh Bhagwati Vs Govt. of N.C.T. of Delhi
Delhi High Court · (2010) 07 DEL CK 0016
Delhi Land Reforms Act, 1954 — Section 81Telegraph Act, 1885 — Section 17
High Courts26 Jul 2010Dismissed
Sh. Vinod Sharma Vs Smt. Kasturi Devi
Delhi High Court · (2010) 6 ILR Delhi 422
Delhi Rent Control Act, 1958 — Section 14(1), 14A, 25B, 25B(4), 25B(5)
High Courts26 Jul 2010
Vikram Sharma and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 171 DLT 671 : (2011) 7 RCR(Civil) 1870
Criminal Procedure Code, 1973 (CrPC) — Section 37, 41(1), 441, 446National Commission for Women Act, 1990 — Section 10(1), 10(4)Passports Act, 1967 — Section 10, 10(3), 10A, 10A(1), 10B
High Courts23 Jul 2010Dismissed
Shri Mohd. Razqeen, Shri Mohd. Shajuddin and Ms. Qamar Jahan Vs Smt. Iqbal Bano @ Balo
Delhi High Court · (2011) 162 PLR 38
Constitution of India, 1950 — Article 227
High Courts23 Jul 2010Dismissed
D.D. Bhalla Vs Airports Authority of India and Others
Delhi High Court · (2010) 07 DEL CK 0365
High Courts23 Jul 2010Dismissed
Arsh Electronics Pvt. Ltd. Vs Telematica Star Ltd. and Another
Delhi High Court · (2011) 1 AD 497
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142, 7
High Courts23 Jul 2010
Sudesh Kumar Arora Vs D.M. Sapolia and Others
Delhi High Court · (2010) 07 DEL CK 0200
High Courts23 Jul 2010Allowed
Smt. Ganga Devi Vs Union of India (UOI) and Another
Delhi High Court · (2010) 07 DEL CK 0171
Pension Regulations for Army, 1961 — Regulation 136, 164, 167
High Courts23 Jul 2010Allowed
Nikhil Sharma Vs University of Delhi and Others
Delhi High Court · (2010) 07 DEL CK 0163
High Courts23 Jul 2010Dismissed
Smt. Naseem Vs Ali Mohd.
Delhi High Court · (2010) 07 DEL CK 0159
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 7 Rule 11Limitation Act, 1963 — Article 54, 5
High Courts23 Jul 2010
National Insurance Company Ltd. Vs All India General Insurance SC/ST Employees Welfare Parishad
Delhi High Court · (2010) 07 DEL CK 0094
High Courts22 Jul 2010Allowed
Saurabh Vs GNCT of Delhi and Others
Delhi High Court · (2010) 07 DEL CK 0395
High Courts22 Jul 2010Dismissed
Union of India (UOI) and Another Vs Pankaj Agnihotri
Delhi High Court · (2010) 07 DEL CK 0368
Administrative Tribunals Act, 1985 — Section 19, 20, 28, 5, 5ACentral Health Services Rules, 1996 — Rule 7, 8, 9, 9(2)Constitution of India, 1950 — Article 14, 16, 311
High Courts22 Jul 2010Dismissed
Diesel Service Centre and Others Vs Bharat Petroleum Corporation Ltd.
Delhi High Court · (2010) 07 DEL CK 0366
Constitution of India, 1950 — Article 226
High Courts22 Jul 2010
Ashland Licensing And Intellectual Property LLC Vs Savita Chemicals Limited
Delhi High Court · (2010) 6 ILR Delhi 376 : (2010) 44 PTC 220
Trade Marks Act, 1999 — Section 124, 124(1), 124(5), 29, 30(1)