High Courts27 Jul 2010Dismissed
Sh. Parveen Kumar Vs Sh. Shailender Aggarwal and Another
Delhi High Court · (2010) 07 DEL CK 0280
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 7 Rule 11
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 92 of 197
High Courts27 Jul 2010Dismissed
Director of Income Tax Vs Raghuvanshi Charitable Trust Director of Income Tax (Exemption) Vs Management Development Institute
Delhi High Court · (2011) 197 TAXMAN 170
Income Tax Act, 1961 — Section 11, 12, 13, 139(1), 14
High Courts27 Jul 2010
Indian Hockey Federation Vs Union of India (UOI) and Others
Delhi High Court · (2010) 07 DEL CK 0147
High Courts27 Jul 2010Dismissed
Joginder Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 07 DEL CK 0058
Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 12Penal Code, 1860 (IPC) — Section 40, 420, 468, 471
High Courts27 Jul 2010Dismissed
U-Like Minority Welfare Education Society Vs Municipal Corporation of Delhi and Another
Delhi High Court · (2010) 07 DEL CK 0055
High Courts27 Jul 2010
R.C. Sharma Vs Central Bureau of Investigation
Delhi High Court · (2010) 07 DEL CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(1), 155(2), 397Penal Code, 1860 (IPC) — Section 120B, 193, 201, 214, 308Prevention of Corruption Act, 1988 — Section 12, 13(1), 13(2), 7
High Courts27 Jul 2010
Ajay Pal Singh Vs Delhi High Court and Another
Delhi High Court · (2010) 07 DEL CK 0050
High Courts27 Jul 2010Dismissed
State Vs Ashok Kumar and Others
Delhi High Court · (2010) 07 DEL CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts26 Jul 2010Dismissed
Sukhmohinder Singh Sandhu Vs CBI Sumedh Singh Saini Vs State
Delhi High Court · (2011) CriLJ 903 : (2010) 6 ILR Delhi 407
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161(3), 162, 164, 173Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 120B, 342, 365
High Courts26 Jul 2010Dismissed
Himanshu Jetley Vs State of NCT of Delhi
Delhi High Court · (2010) 07 DEL CK 0378
Penal Code, 1860 (IPC) — Section 201, 302, 304, 392, 411
High Courts26 Jul 2010
Inox Air Products Ltd. Vs Harshita Ltd.
Delhi High Court · (2010) 07 DEL CK 0377
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(1), Order 21 Rule 58(2), Order 21 Rule 90, 151Companies Act, 1956 — Section 537Limitation Act, 1963 — Article 127
High Courts26 Jul 2010Dismissed
D.P. Chaturvedi and Others Vs State and Another
Delhi High Court · (2010) 07 DEL CK 0334
Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420, 468
High Courts26 Jul 2010Dismissed
Sanjeev Jain Vs State
Delhi High Court · (2010) 7 RCR(Criminal) 1574
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Jul 2010Dismissed
Ram @ Ram Dass Vs State of Delhi
Delhi High Court · (2011) 2 Crimes 589
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts26 Jul 2010Disposed Off
Multiplex Trading and Industrial Co. Ltd. Vs Income Tax Officer
Delhi High Court · (2010) 07 DEL CK 0325
Income Tax Act, 1961 — Section 260A
High Courts26 Jul 2010Dismissed
Sudhan Vs Union of India (UOI) and Others
Delhi High Court · (2010) 07 DEL CK 0313
Delhi Land Holdings (Ceiling) Act, 1960 — Section 24, 24(2), 25, 3, 3(1)
High Courts26 Jul 2010Dismissed
Surinder Singh Vs Tilak Raj
Delhi High Court · (2010) 07 DEL CK 0296
Civil Procedure Code, 1908 (CPC) — Section 100, 9Penal Code, 1860 (IPC) — Section 453
High Courts26 Jul 2010
Union of India (UOI) and Others Vs Dr. V.T. Prabhakaran The Secretary, Ministry of Urban Development Vs Shri Tej Ram
Delhi High Court · (2010) 07 DEL CK 0257
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 3Central Civil Services (Pension) Rules, 1972 — Rule 69, 9, 9(1), 9(2)
High Courts26 Jul 2010
Shishir Bajaj and Others Vs India Youth Centres Trust and Others
Delhi High Court · (2011) 7 RCR(Civil) 2866
Civil Procedure Code, 1908 (CPC) — Section 92, 92(1)Trusts Act, 1882 — Section 47
High Courts26 Jul 2010Dismissed
Mahesh Kantilal Zaveri Vs Union of India (UOI) and Others
Delhi High Court · (2011) CriLJ 848
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 3, 3(1)Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 17