High Courts07 Apr 2010
Multichannel Technical Services Private Limited Vs Registrar of Companies
Delhi High Court · (2010) 3 CompLJ 438
Companies Act, 1956 — Section 159, 162, 200, 560, 560(1)
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 142 of 197
High Courts07 Apr 2010Dismissed
Pyare Lal, President, Wings Wear Lal Jhanda Union Vs Wings Wear (P.) Ltd.
Delhi High Court · (2011) 167 CompCas 36 : (2011) 105 SCL 699
Companies Act, 1956 — Section 445, 445(3)Employees State Insurance (Central) Rules, 1950 — Rule 61
High Courts07 Apr 2010
Mulema Devi @ Sulema Devi and Others Vs Mohammad Aarif and Others
Delhi High Court · (2010) 04 DEL CK 0198
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts07 Apr 2010
Vicky Kumar Rana Vs Kamal Kumar Nangia and Others
Delhi High Court · AIR 2010 Delhi 210 : (2010) 6 ILR Delhi 121
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, 151Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(4), 14, 17, 17(1)
High Courts07 Apr 2010
Rajiv Khosla Vs Union of India (UOI) and Others
Delhi High Court · (2010) 04 DEL CK 0126
Constitution of India, 1950 — Article 226
High Courts07 Apr 2010Dismissed
Mohd. Farukh Vs State of NCT of Delhi
Delhi High Court · (2010) 04 DEL CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts07 Apr 2010
Jagat Talkies Distributors Vs Dy. Commissioner of Police and Another
Delhi High Court · (2010) 170 DLT 659 : (2011) 7 RCR(Civil) 1053
Cinematograph Act, 1952 — Section 10, 14, 15, 6A, 7Criminal Procedure Code, 1973 (CrPC) — Section 29Delhi Cinematograph Rules, 1953 — Rule 13, 3(8), 8
High Courts07 Apr 2010Dismissed
Ashit Kumar Jain Vs New Delhi Municipal Council
Delhi High Court · (2010) 170 DLT 311
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 9
High Courts07 Apr 2010
Sh. Bikram Singh Vs Delhi Transport Corporation and Another The Management of Delhi Transport Corporation Vs Sh. Bikram Singh
Delhi High Court · (2010) 4 LLJ 303
Delhi Rent Control Act, 1958 — Section 25BIndustrial Disputes Act, 1947 — Section 17B, 33(2)
High Courts06 Apr 2010Allowed
Hari Singh Vs Staff Selection Commission and Another
Delhi High Court · (2010) 170 DLT 262 : (2010) 6 SLR 543
Constitution of India, 1950 — Article 14, 14(4), 15, 15(4), 16
High Courts06 Apr 2010
Pradeep Vs State
Delhi High Court · (2010) 04 DEL CK 0392
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Penal Code, 1860 (IPC) — Section 302
High Courts06 Apr 2010
Three-N-Products Pvt. Ltd. Vs Holistic Health Care Pvt. Ltd.
Delhi High Court · (2010) 43 PTC 311
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Trade Marks Act, 1999 — Section 21(1)
High Courts06 Apr 2010Dismissed
Anita Aggarwal Vs Kharanand and Others
Delhi High Court · (2010) 04 DEL CK 0364
Constitution of India, 1950 — Article 227
High Courts06 Apr 2010
State Govt. of NCT of Delhi Vs Tahir @ Yamin and Another
Delhi High Court · (2010) 04 DEL CK 0127
High Courts06 Apr 2010
Centre for Development of Advanced Computing Vs Brig. (Retd.) Ujjal Dasgupta and Another
Delhi High Court · AIR 2010 Delhi 132
Right to Information Act, 2005 — Section 11, 11(1), 11(2), 11(3), 19
High Courts06 Apr 2010
Commissioner of Income Tax Vs Bhartesh Jain
Delhi High Court · (2010) 235 CTR 220 : (2010) 323 ITR 358
Income Tax Act, 1961 — Section 271(1), 68
High Courts05 Apr 2010
The Indian Performing Right Society Ltd. Vs Mr. Badal Dhar Chowdhry and Others
Delhi High Court · (2010) 43 PTC 332
Copyright Act, 1957 — Section 33, 62(2)
High Courts05 Apr 2010Allowed
Suresh Kumar Vs Presiding Officer, Labour Court-IV and Others
Delhi High Court · (2010) 04 DEL CK 0362
Industrial Disputes Act, 1947 — Section 17B, 2, 25F
High Courts05 Apr 2010Dismissed
Sh. Anil Kumar Prabhakar Vs Telecommunications Consultant India Ltd. and Others
Delhi High Court · (2010) 169 DLT 45 : (2010) 5 ILR Delhi 814 : (2010) 3 SLR 215
Industrial Disputes Act, 1947 — Section 2, 25, 25(B), 25(F)
High Courts05 Apr 2010
All India Women''s Conference Vs Sh. Raj Karan and Another
Delhi High Court · (2010) 170 DLT 314 : (2010) 126 FLR 858 : (2010) 4 LLJ 467 : (2010) 3 SLR 252
Industrial Disputes Act, 1947 — Section 10, 17A, 19(4), 2, 23