High Courts08 Apr 2010
D.C. Anand and Others Vs Satish Chand Anand
Delhi High Court · (2010) 04 DEL CK 0388
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 12 Rule 6, Order 23 Rule 1A, Order 39 Rule 4, Order 7 Rule 11
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 141 of 197
High Courts08 Apr 2010Dismissed
Anil Khatri Vs Director/Examination Branch and Others
Delhi High Court · (2010) 04 DEL CK 0247
Constitution of India, 1950 — Article 226
High Courts08 Apr 2010Allowed
In Re: The Companies Act, 1956; In Re: M/s. Sunstar Lubricants Limited and its creditors
Delhi High Court · (2010) 04 DEL CK 0216
Companies Act, 1956 — Section 235, 236, 237, 238, 239Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 17(3), 20(1)
High Courts08 Apr 2010Dismissed
Prof. Ram Avtar Yadav Vs Union of India and another
Delhi High Court · (2010) 04 DEL CK 0207
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10, 10(1), 2, 3, 5Constitution of India, 1950 — Article 14, 16, 21, 226, 309General Clauses Act, 1897 — Section 16, 21
High Courts08 Apr 2010Dismissed
Narendra Pal Singh Vs Harpreet Kaur
Delhi High Court · (2010) 04 DEL CK 0197
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, 115Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24, 25
High Courts08 Apr 2010Dismissed
Otik Hotels and Resorts Pvt. Ltd. and Another Vs Indian Railway Catering and Tourism Corporation Ltd.
Delhi High Court · (2010) 159 PLR 8
Companies Act, 1956 — Section 173, 226, 233(A)
High Courts08 Apr 2010Dismissed
Union of India (UOI) Vs Mr. Ram Lal
Delhi High Court · (2010) 04 DEL CK 0131
Constitution of India, 1950 — Article 226
High Courts08 Apr 2010Dismissed
Sant Lal and Another Vs Ram Laxman Gupta through L.Rs.
Delhi High Court · (2013) 2 RCR(Rent) 625
Delhi Development Act, 1957 — Section 14, 57(1), 7, 8Delhi Rent Control Act, 1958 — Section 14(1), 14(11)
High Courts08 Apr 2010Dismissed
Ashish Goel and Others Vs Prem Chand Gupta and Another
Delhi High Court · (2010) 04 DEL CK 0061
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 37 Rule 3(5), Order 37 Rule 4, Order 5 Rule 20
High Courts07 Apr 2010Dismissed
Mahesh Chander Vs State
Delhi High Court · (2010) 04 DEL CK 0397
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313
High Courts07 Apr 2010
Smt. Beena Devi Vs Delhi Development Authority
Delhi High Court · (2010) 04 DEL CK 0393
Limitation Act, 1963 — Section 5
High Courts07 Apr 2010
Shobha Gulhar and Others Vs Ram Pal and Others
Delhi High Court · (2010) 04 DEL CK 0389
High Courts07 Apr 2010
Smt. Gita Abhyankar Vs Sri Vikram Abhyankar and Others
Delhi High Court · (2010) 169 DLT 13
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1, 151, 2(11)Limitation Act, 1963 — Article 137Registration Act, 1908 — Section 17(2), 50
High Courts07 Apr 2010Allowed
S.R. Khanna and Others Vs State
Delhi High Court · (2010) 04 DEL CK 0273
High Courts07 Apr 2010Dismissed
Govt. of NCT of Delhi Vs Rita Luthra and Others
Delhi High Court · (2010) 4 LLJ 19
Industrial Disputes Act, 1947 — Section 33C(2), 36A
High Courts07 Apr 2010
Vats Associates (P.) Ltd. Vs Registrar of Companies
Delhi High Court · (2010) 102 SCL 397
Companies (Court) Rules, 1959 — Rule 94Companies Act, 1956 — Section 159, 162, 200, 560, 560(1)
High Courts07 Apr 2010Dismissed
Phonographic Performance Ltd. Vs Radio Mid Day (West) India Ltd.
Delhi High Court · (2010) 4 ILR Delhi 603 : (2010) 43 PTC 377
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1(3), Order 43 Rule 1, Order 7 Rule 14(4), Order 8 Rule 1A(4), 22(1)Constitution of India, 1950 — Article 134(l), 226, 32Copyright Act, 1957 — Section 19(2), 19(22), 22, 31, 31(1)
High Courts07 Apr 2010Dismissed
Marico Limited and Another Vs Madhu Gupta
Delhi High Court · (2010) 171 DLT 96 : (2010) 43 PTC 396 : (2011) 7 RCR(Civil) 2880
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11Constitution of India, 1950 — Article 124, 134, 134(2), 29(4)Trade Marks Act, 1999 — Section 29(1)
High Courts07 Apr 2010
Oriental Insurance Company Ltd. Vs Akbari Begum and Others
Delhi High Court · (2010) 04 DEL CK 0228
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts07 Apr 2010
Auto Kashyap India (P.) Ltd. Vs Registrar of Companies
Delhi High Court · (2010) 100 SCL 418
Companies (Court) Rules, 1959 — Rule 94Companies Act, 1956 — Section 159, 162, 200, 560, 560(1)