High Courts10 Aug 2009Dismissed
Union of India (UOI) Vs Smt. Sushila Devi
Delhi High Court · (2009) 08 DEL CK 0324
COURT ARCHIVE
Delhi High Court judgments, 2009
4,231 judgments · page 90 of 212
High Courts10 Aug 2009
The Executive Engineer, CPWD Vs The Regional Labour Commission (Central) and Others
Delhi High Court · (2009) ILR Delhi 732 Supp
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(C)(2)
High Courts10 Aug 2009Dismissed
Bharat Sanchar Nigam Ltd. Vs Kavveri Telecom Products Ltd. and Another
Delhi High Court · (2009) 1 ILR Delhi 759
Arbitration and Conciliation Act, 1996 — Section 16, 16(1), 34, 37(2), 5Constitution of India, 1950 — Article 227
High Courts10 Aug 2009Dismissed
The New India Assurance Co. Ltd. Vs Vidya Devi and Others
Delhi High Court · (2011) ACJ 667
High Courts10 Aug 2009Allowed
Madan Gopal Vs Jasbir Singh and Another
Delhi High Court · (2009) 08 DEL CK 0209
High Courts10 Aug 2009Dismissed
The New India Assurance Co. Ltd. Vs Jagpati and Others
Delhi High Court · (2009) 08 DEL CK 0208
High Courts10 Aug 2009Dismissed
Shri Vinod Kumar Vs Ratanshanker Saxena and Others
Delhi High Court · (2009) 08 DEL CK 0207
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts10 Aug 2009Allowed
Puppy and Others Vs Sri Bhagwan and Others
Delhi High Court · (2011) ACJ 697
High Courts10 Aug 2009Dismissed
MCD Vs Raj Birbal
Delhi High Court · (2010) 166 DLT 656
Delhi Municipal Corporation Act, 1957 — Section 126, 169, 6(1A)(2), 6(1B)(2), 6(2)
High Courts10 Aug 2009
Smt. Bina Sharma Vs HDFC Bank Ltd.
Delhi High Court · (2010) 1 ALD(Cri) 27 : (2010) 6 RCR(Criminal) 1265
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts10 Aug 2009
Med Singh @ Medu Pehalwan Vs State
Delhi High Court · (2009) 08 DEL CK 0121
Arms Act, 1959 — Section 25, 39, 54, 59Criminal Procedure Code, 1973 (CrPC) — Section 161, 293, 313Penal Code, 1860 (IPC) — Section 183, 302, 306, 307, 34
High Courts10 Aug 2009
Saga Departmental Stores Ltd. Vs Commissioner of Income Tax (Appeals)
Delhi High Court · (2010) 325 ITR 324 : (2010) 188 TAXMAN 27
Income Tax Act, 1961 — Section 260A
High Courts10 Aug 2009Dismissed
Smt. Sadhna Gupta and Others Vs Sh. R.C. Gupta and Others
Delhi High Court · (2009) ILR Delhi 739 Supp : (2010) 7 RCR(Civil) 1977
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Contract Act, 1872 — Section 171
High Courts10 Aug 2009
Krishan Kumar Sachan Vs The Lt. Governor and Others
Delhi High Court · (2009) ILR Delhi 753 Supp
Delhi Co-operative Societies Rules, 1973 — Rule 25, 25(1)Transfer of Property Act, 1882 — Section 54, 80
High Courts10 Aug 2009Allowed
Arvind @ Chhotu and Others Vs State
Delhi High Court · (2009) ILR Delhi 704 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161, 306, 313, 376Evidence Act, 1872 — Section 106, 114
High Courts07 Aug 2009
Harbans Lal Vs Punjab National Bank
Delhi High Court · (2009) 164 DLT 241 : (2010) 7 RCR(Civil) 2847
High Courts07 Aug 2009Allowed
Deepak Kumar Vs Union of India (UOI) and Another
Delhi High Court · (2010) 166 DLT 506 : (2010) 249 ELT 486
Customs House Agents Licensing Regulations, 2004 — Regulation 4, 5, 6, 8(1), 8(2)
High Courts07 Aug 2009
Himalaya College of Education Vs National Council for Teacher Education and Others
Delhi High Court · (2009) 08 DEL CK 0446
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 27
High Courts07 Aug 2009
S.N.F. Alloys Pvt. Ltd. Vs The National Small Industries Corporation Ltd.
Delhi High Court · (2009) 162 DLT 77 : (2010) 8 RCR(Civil) 3142
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11