High Courts06 Nov 2009Disposed Off
Sh. Rame and Others Vs Mr. Dhanpal and Others
Delhi High Court · (2009) 11 DEL CK 0395
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 3
COURT ARCHIVE
Delhi High Court judgments, 2009
4,231 judgments · page 34 of 212
High Courts06 Nov 2009Dismissed
Emirates Bank International PJSC Vs Sh. Vijay Talwar
Delhi High Court · (2009) 11 DEL CK 0380
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 13
High Courts06 Nov 2009Dismissed
Gulab Chand Singh Vs Rehmat Ali and Others
Delhi High Court · (2009) 11 DEL CK 0356
High Courts06 Nov 2009Disposed Off
Imran @ Pappu and Another Vs State
Delhi High Court · (2009) 11 DEL CK 0308
Arms Act, 1959 — Section 25Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts06 Nov 2009Dismissed
Arjun Chowdhry Vs Ankur Sachdeva and Others
Delhi High Court · (2009) 11 DEL CK 0307
Companies Act, 1956 — Section 111
High Courts06 Nov 2009Disposed Off
Patel Rajesh Kumar Arvind Kumar and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 325 ITR 307
Income Tax Act, 1961 — Section 131, 132A(1), 132B
High Courts06 Nov 2009Allowed
Sukumar Chand Jain Vs Delhi Development Authority and Another
Delhi High Court · (2009) 11 DEL CK 0225
Arbitration Act, 1940 — Section 30, 33Contract Act, 1872 — Section 55
High Courts06 Nov 2009
Ashok Chitkara Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2009) 11 DEL CK 0214
High Courts06 Nov 2009
Ramnord Research Lab Pvt. Ltd. Vs Shri Ranvir Kumar and Others
Delhi High Court · (2010) 6 RCR(Civil) 587
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 32, Order 21 Rule 58, Order 21 Rule 98, 151Constitution of India, 1950 — Article 227
High Courts06 Nov 2009Dismissed
National Insurance Company Vs Pappu and Another
Delhi High Court · (2009) 11 DEL CK 0099
Workmens Compensation Act, 1923 — Section 10, 2(1), 30, 4
High Courts06 Nov 2009Dismissed
State Vs Naseem and Another
Delhi High Court · (2009) 11 DEL CK 0091
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts06 Nov 2009
LMS Technologies Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2009) 11 DEL CK 0082
High Courts06 Nov 2009
Court on its own Motion Vs Ajay Yadav
Delhi High Court · (2010) 6 RCR(Civil) 437
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2ACompanies Act, 1956 — Section 100, 111Contempt of Courts Act, 1971 — Section 2
High Courts06 Nov 2009
Tika Ram Vs The State (NCT of Delhi)
Delhi High Court · (2009) 11 DEL CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 338, 397, 401
High Courts06 Nov 2009
Bijender Vs State
Delhi High Court · (2009) 11 DEL CK 0071
Penal Code, 1860 (IPC) — Section 34, 394
High Courts06 Nov 2009
Capital Land Building and Others Vs Shaheed Memorial Society (Regd.) and Others Shaheed Memorial Society (Regd.) and Others Vs Capital Land Builders Pvt. Ltd. and Others
Delhi High Court · (2009) 164 DLT 444 : (2010) 7 RCR(Civil) 1749
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(4), Order 39 Rule 1, Order 39 Rule 2Companies Act, 1956 — Section 100, 108, 111, 111(4), 155Constitution of India, 1950 — Article 226, 227
High Courts06 Nov 2009Allowed
S.K. Malhotra (Huf) Vs Man Mohan Modi
Delhi High Court · (2010) 1 BC 589 : (2010) 166 DLT 723
High Courts06 Nov 2009
Prominent Electric Works Vs Delhi Development Authority and Others
Delhi High Court · (2010) 6 RCR(Civil) 146
Arbitration Act, 1940 — Section 30, 33Civil Procedure Code, 1908 (CPC) — Section 151