High Courts11 Nov 2009Dismissed
Daya Kod Vs Financial Commissioner and Others
Delhi High Court · (2010) 166 DLT 90
COURT ARCHIVE
Delhi High Court judgments, 2009
4,231 judgments · page 31 of 212
High Courts11 Nov 2009Dismissed
Export Credit Guarantee Corporation of India Limited (ECGC) Vs Sawhney Exports House
Delhi High Court · (2010) 6 RCR(Criminal) 2281
Criminal Procedure Code, 1973 (CrPC) — Section 482Foreign Exchange Regulation Act, 1973 — Section 50, 56, 56(1), 69Penal Code, 1860 (IPC) — Section 162, 168, 220(3), 499, 500
High Courts11 Nov 2009Dismissed
Kulbhushan Goel and Others Vs Brij Mohan Goel
Delhi High Court · (2009) 7 ILR Delhi 661
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(ba), Order 5 Rule 5Delhi Rent Control Act, 1958 — Section 50Evidence Act, 1872 — Section 114
High Courts11 Nov 2009Dismissed
Delhi Development Authority Vs Shri Subhash Chand Garg
Delhi High Court · (2009) 11 DEL CK 0250
Constitution of India, 1950 — Article 226
High Courts11 Nov 2009Dismissed
Shri Rakesh Suri Vs Engineering Project (India) Ltd. and Another
Delhi High Court · (2009) 11 DEL CK 0187
Constitution of India, 1950 — Article 226
High Courts11 Nov 2009Dismissed
Pratap Vs Shiv Shanker
Delhi High Court · (2009) 164 DLT 479 : (2010) 6 RCR(Civil) 63
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Hindu Succession Act, 1956 — Section 8
High Courts11 Nov 2009
CEC Ltd. Vs Indian Railway Corporation Company Ltd.
Delhi High Court · (2010) 166 DLT 132
Arbitration Act, 1940 — Section 30, 33
High Courts11 Nov 2009
Sobhag Narain Mathur Vs Pragya Agrawal and Others
Delhi High Court · (2010) 6 RCR(Civil) 525
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts11 Nov 2009Dismissed
Jayna Engineering Works Vs Ashwani Sharma and Another
Delhi High Court · (2010) 42 PTC 67 : (2010) 6 RCR(Civil) 531
Trade Marks Act, 1999 — Section 28(3)
High Courts11 Nov 2009
Jaggi Ayurvedic Pharmacy Vs Jaggi Ayurvedic Research Foundation
Delhi High Court · (2010) 166 DLT 136 : (2010) 42 PTC 769
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts11 Nov 2009Dismissed
AIA Engineering Ltd. Vs Magotteaux International S.A. and Others
Delhi High Court · (2009) 11 DEL CK 0140
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts11 Nov 2009
Shanti Chauhan and Others Vs Jamshed Khan and Others
Delhi High Court · (2009) 7 ILR Delhi 674
High Courts11 Nov 2009
Gurdeep Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 1 SLR 141
Constitution of India, 1950 — Article 226, 311(2)Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 15(1), 16(3)
High Courts11 Nov 2009
Union of India (UOI) Vs Central Informatic Commission and Others
Delhi High Court · (2009) 11 DEL CK 0113
Right to Information Act, 2005 — Section 20(2)
High Courts11 Nov 2009
Dharam Pal Vs State
Delhi High Court · (2010) 1 Crimes 657 : (2010) 1 RCR(Criminal) 973
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 9Motor Vehicles Act, 1988 — Section 133
High Courts11 Nov 2009
Calcutta Wire Netting Industries Vs Rameshwar Dayal Gupta and Others
Delhi High Court · (2010) 1 Crimes 894 : (2010) 42 PTC 569
Copyright Act, 1957 — Section 63, 64Penal Code, 1860 (IPC) — Section 420Trade and Merchandise Marks Act, 1958 — Section 78, 79
High Courts10 Nov 2009Dismissed
State Vs Ravi Kant
Delhi High Court · (2010) 6 RCR(Criminal) 52
Penal Code, 1860 (IPC) — Section 114Railway Property (Unlawful Possession) Act, 1966 — Section 2, 3
High Courts10 Nov 2009Disposed Off
Mr. Sunil Gupta Vs Polar Industries Ltd. and Another
Delhi High Court · (2009) 11 DEL CK 0393
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 7 Rule 11Court Fees Act, 1870 — Section 11, 28, 7, 7(iv)
High Courts10 Nov 2009Disposed Off
Modi Mundi Pharma Pvt. Ltd. Vs Matrix Formulations and Another
Delhi High Court · (2010) 42 PTC 72
Trade Marks Act, 1999 — Section 9