High Courts06 May 2009Dismissed
Indian Aircraft Technicians Assn. (IATA) Vs The Mgmt. of Indian Airlines Ltd. and Others
Delhi High Court · (2009) 05 DEL CK 0492
Industrial Disputes Act, 1947 — Section 10A
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 152 of 238
High Courts06 May 2009Allowed
Prafulla Samantra Vs Ministry of Environment and Forests and Others
Delhi High Court · (2009) 159 DLT 604 : (2009) 5 ILR Delhi 821 : (2010) 8 RCR(Civil) 1675
Civil Procedure Code, 1908 (CPC) — Section 91, 92Constitution of India, 1950 — Article 226, 32Environment (Protection) Act, 1986 — Section 3(2)
High Courts06 May 2009Dismissed
Ajay Enterprises P. Ltd. and Another Vs MCD and Others
Delhi High Court · AIR 2009 Delhi 133 : (2009) 159 DLT 771
Contract Act, 1872 — Section 74Delhi Municipal Corporation Act, 1957 — Section 490
High Courts06 May 2009
Central Cottage Industries Corporation of India Ltd. Vs Kamlesh Prasad and Others
Delhi High Court · (2009) 05 DEL CK 0469
Industrial Disputes Act, 1947 — Section 17B
High Courts06 May 2009Dismissed
Shri Balle Ram Vs Ashok Kapoor, Secy. (Labour) and Another
Delhi High Court · (2009) 05 DEL CK 0468
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 10(2), 12, 12(4)
High Courts06 May 2009Disposed Off
The New India Assurance Co. Ltd. Vs Geeta Devi and Others
Delhi High Court · (2009) 05 DEL CK 0415
High Courts06 May 2009Dismissed
Harjee Engineering Works P. Ltd. Vs Hindustan Steel Works Ltd. and Others
Delhi High Court · (2009) 05 DEL CK 0387
Arbitration and Conciliation Act, 1996 — Section 9
High Courts06 May 2009Dismissed
Jagdish and Others Vs Govt. of NCT of Delhi
Delhi High Court · (2009) 05 DEL CK 0383
High Courts06 May 2009Dismissed
Sunita Rani Vs Dinesh Rai and Others
Delhi High Court · (2009) 05 DEL CK 0337
High Courts06 May 2009Dismissed
Municipal Corporation of Delhi Vs Rakesh Brothers
Delhi High Court · (2009) 05 DEL CK 0326
High Courts06 May 2009Allowed
M.S. Shoes East Ltd. Vs Delhi Stock Exchange Assoc. and Others
Delhi High Court · (2009) 05 DEL CK 0325
High Courts06 May 2009Dismissed
Commissioner of Income Tax Vs Luthra Jewellers
Delhi High Court · (2009) 05 DEL CK 0290
Income Tax Act, 1961 — Section 68
High Courts06 May 2009
Alim @ Allo Vs The State (N.C.T. of Delhi)
Delhi High Court · (2009) 05 DEL CK 0285
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 394, 397, 398
High Courts06 May 2009
Shri Surinder Singh Chawla Vs State of Delhi and Others
Delhi High Court · (2009) 05 DEL CK 0231
Evidence Act, 1872 — Section 80
High Courts06 May 2009Dismissed
Shri Braham Singh and Others Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2009) 05 DEL CK 0230
Delhi School Education Act, 1973 — Section 10, 20
High Courts06 May 2009
Pooran Chand Sharma Vs Om Prakash Rana and Others
Delhi High Court · (2009) 05 DEL CK 0207
High Courts06 May 2009
Reba Shee and Others Vs Taj Pal and Others
Delhi High Court · (2009) 05 DEL CK 0206
High Courts06 May 2009
Sudeer Associates Vs Union of India (UOI) and Others
Delhi High Court · (2010) 7 RCR(Civil) 394
Delhi Municipal Corporation Act, 1957 — Section 147(2)Stamp Act, 1899 — Section 33, 35, 47A
High Courts06 May 2009
Shri Gautam Thapar Vs State and Others
Delhi High Court · (2009) 05 DEL CK 0179
Evidence Act, 1872 — Section 63Succession Act, 1925 — Section 222, 276, 286, 289, 63