High Courts25 May 2009
Bhavna Mehra Vs Union of India (UOI) and Others
Delhi High Court · (2009) 05 DEL CK 0479
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 138 of 238
High Courts25 May 2009Allowed
Arun Kathpalia Vs J.M. Mukhi
Delhi High Court · (2009) 2 ARBLR 569 : (2009) 162 DLT 441 : (2009) ILR Delhi 51 Supp : (2010) 7 RCR(Civil) 1182
Arbitration Act, 1940 — Section 5Arbitration and Conciliation Act, 1996 — Section 12, 13, 14, 14(1), 14(2)
High Courts25 May 2009Dismissed
Shri Bijender Kumar Vs Municipal Corporation of Delhi
Delhi High Court · (2009) 05 DEL CK 0430
Industrial Disputes (Central) Rules, 1957 — Rule 76, 77Industrial Disputes Act, 1947 — Section 10(1), 12, 12(5), 25F, 25G
High Courts25 May 2009Dismissed
Dilip G. Krishnan and Another Vs Mehboob Khan etc.
Delhi High Court · (2009) 05 DEL CK 0410
High Courts25 May 2009Dismissed
Tarun Kumar Roy Vs University of Delhi and Others
Delhi High Court · (2009) 05 DEL CK 0389
High Courts25 May 2009Disposed Off
Udai Bhan Tiwari and Others Vs Union of India (UOI) and Others
Delhi High Court · (2009) 05 DEL CK 0376
Constitution of India, 1950 — Article 139A
High Courts25 May 2009Dismissed
Spentex Industries Ltd. Vs Indo Ram Synthetics (I) Ltd.
Delhi High Court · (2009) 05 DEL CK 0299
Arbitration and Conciliation Act, 1996 — Section 12, 13, 14, 15, 34
High Courts25 May 2009Allowed
Pavneet Singh and Another Vs Sahi Ram
Delhi High Court · (2009) 05 DEL CK 0297
High Courts25 May 2009Allowed
Satish Sachiv Baba Beldar Vs The Management of All India Central PWD (M.R.D.)
Delhi High Court · (2010) 8 RCR(Civil) 1922
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts25 May 2009Dismissed
Bhure Khan @ Jakka Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2009) 05 DEL CK 0252
Penal Code, 1860 (IPC) — Section 376
High Courts25 May 2009Allowed
Bilori Vs DTC
Delhi High Court · (2009) 120 FLR 982
Industrial Disputes Act, 1947 — Section 10, 10(1), 10(4), 11A, 12(5)
High Courts25 May 2009Dismissed
Union of India (UOI) Vs J. Daulat Singh and Others
Delhi High Court · (2009) 05 DEL CK 0250
High Courts25 May 2009Allowed
Maghai Vs State
Delhi High Court · (2009) 05 DEL CK 0249
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304
High Courts25 May 2009Dismissed
Mrs. Naheed Chaudhary Vs Union of India (UOI) and Others
Delhi High Court · (2009) 05 DEL CK 0248
High Courts25 May 2009Dismissed
Anil Kapoor Vs S.R. Sharma thr. Lrs.
Delhi High Court · (2009) 155 PLR 53 : (2010) 7 RCR(Civil) 400
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 43 Rule 1, Order 7 Rule 14Delhi High Court Act, 1966 — Section 10, 10(1)
High Courts25 May 2009Dismissed
Hamil Singh Vs State
Delhi High Court · (2009) CriLJ 3671 : (2011) 7 RCR(Criminal) 1469
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts25 May 2009Dismissed
Container Corporation of India Ltd. Vs Texmaco Limited
Delhi High Court · (2009) 05 DEL CK 0191
Arbitration and Conciliation Act, 1996 — Section 2, 23, 34, 5Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 2(2)
High Courts25 May 2009Dismissed
Pramod Kumar Dixit Vs State Bank of India and Others
Delhi High Court · (2009) 05 DEL CK 0174
High Courts25 May 2009Dismissed
Tej Pal Gupta Vs Rattan Singh
Delhi High Court · (2009) 3 RCR(Civil) 203 : (2009) 1 RCR(Rent) 677
Criminal Procedure Code, 1973 (CrPC) — Section 340Delhi Rent Control Act, 1958 — Section 25B(8)