High Courts29 May 2009Dismissed
Narendra Implex Limited Vs Indian Institute of Planning and Management
Delhi High Court · (2009) 05 DEL CK 0016
Arbitration and Conciliation Act, 1996 — Section 9Delhi Municipal Corporation Act, 1957 — Section 346
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 135 of 238
High Courts29 May 2009
Prit Pal Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2009) 05 DEL CK 0015
Land Acquisition Act, 1894 — Section 4, 6
High Courts29 May 2009
Anant Raj Industries Ltd. Vs Sanjay Kaushish and Another
Delhi High Court · (2009) 05 DEL CK 0014
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts29 May 2009Dismissed
Baby Zahra Ahmad Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2009) 05 DEL CK 0013
High Courts29 May 2009Dismissed
Vikram Yadav Vs State
Delhi High Court · (2009) 05 DEL CK 0012
Penal Code, 1860 (IPC) — Section 120B, 186, 279, 302, 307
High Courts29 May 2009Allowed
Amar Singh Chawal Wala Vs Shree Vardhman Rice and Genl. Mills
Delhi High Court · (2009) 159 DLT 267 : (2009) 6 ILR Delhi 399 : (2009) 40 PTC 417 : (2010) 7 RCR(Civil) 574
Trade Marks Act, 1940 — Section 10(1)
High Courts28 May 2009
The Forum of Minority School Vs Director of Education and Another Delhi Abhibhavak Mahasangh and Others Vs Govt. of NCT of Delhi and Others The Action Committee of Unaided Pvt. Schools and Others Vs Director of Education and Others
Delhi High Court · (2009) 05 DEL CK 0506
Delhi School Education Act, 1973 — Section 10Delhi School Education Rules, 1973 — Rule 167
High Courts28 May 2009
Basic Tele Services Ltd. Vs Union of India (UOI) and Another
Delhi High Court · (2009) 05 DEL CK 0477
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 80, 80(1), 80(2)Contract Act, 1872 — Section 134Telecom Regulatory Authority of India Act, 1997 — Section 14, 14A, 14M, 14N, 15
High Courts28 May 2009
Kalyanpur Cement Ltd. Vs Union of India (UOI)
Delhi High Court · (2009) 05 DEL CK 0429
Arbitration and Conciliation Act, 1996 — Section 34
High Courts28 May 2009Allowed
Ramparkash Vs Sureshwati
Delhi High Court · (2009) 05 DEL CK 0408
Hindu Marriage Act, 1955 — Section 13(1)
High Courts28 May 2009Dismissed
Hav Ramphal Vs Harish Chander and Others
Delhi High Court · (2009) 05 DEL CK 0407
High Courts28 May 2009Disposed Off
Bridgestone India Pvt. Ltd. Vs Chawla Tyre House and Others
Delhi High Court · (2009) 05 DEL CK 0395
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2(1), Order 37 Rule 2(3)
High Courts28 May 2009Dismissed
Delhi Transport Corporation Vs Sh. Ranbir Singh
Delhi High Court · (2009) 05 DEL CK 0394
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33
High Courts28 May 2009
Rajan Babu T.B. Hospital Patients Welfare Society Regd. Vs Savitri Devi
Delhi High Court · (2009) 05 DEL CK 0288
Constitution of India, 1950 — Article 226
High Courts28 May 2009
Rajesh Tyagi and Others Vs Jaibir Singh and Others
Delhi High Court · (2010) ACJ 2068
Central Motor Vehicles Rules, 1989 — Rule 150, 150(1), 150(2)Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 150, 158, 158(6), 166(4), 180
High Courts28 May 2009Dismissed
Prem Chand Gupta Vs Union of India (UOI) and Others
Delhi High Court · (2010) 8 RCR(Civil) 1711
High Courts28 May 2009Dismissed
Abha Dave Vs Director, Army Institute of Management and Technology and Others
Delhi High Court · (2009) 05 DEL CK 0256
Constitution of India, 1950 — Article 12
High Courts28 May 2009
Basant Bagde Vs Hindustan Prefab Ltd.
Delhi High Court · (2009) 05 DEL CK 0153
Constitution of India, 1950 — Article 226
High Courts28 May 2009
Delhi Express Travels Pvt. Ltd. Vs International Air Transport Association and Others
Delhi High Court · (2009) 05 DEL CK 0144
Arbitration and Conciliation Act, 1996 — Section 1, 10, 13, 13, 13, 13, 13, 13, 13Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Contract Act, 1872 — Section 230
High Courts28 May 2009
Guru Ram Das Bhawan and Others Vs Doon Apartments Pvt. Ltd.
Delhi High Court · (2009) 160 DLT 148 : (2010) 7 RCR(Civil) 573
Delhi Apartment Ownership Act, 1986 — Section 13, 15, 2, 24, 3