High Courts06 May 2008
Arun Bhatia Vs Madhuri Bhatia
Delhi High Court · (2008) 05 DEL CK 0087
Partition Act, 1893 — Section 2, 3
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 83 of 138
High Courts06 May 2008Dismissed
National Insurance Company Ltd. Vs Smt. Manju Bala and Others
Delhi High Court · (2009) ACJ 1665 : AIR 2009 Delhi 19 : (2008) 150 CLT 597 : (2008) 103 DRJ 412 : (2008) 119 FLR 181
Motor Vehicles Act, 1988 — Section 110, 168(1), 173, 92A
High Courts06 May 2008Allowed
Kurup Engineering Company Pvt. Ltd. Vs Bharat Heavy Electricals Limited and Others
Delhi High Court · AIR 2008 Delhi 197 : (2008) 2 ARBLR 290
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 12, 12, 12(3)
High Courts06 May 2008
Ashok Mahindru and Sons (Huf) Vs Commissioner of Income Tax
Delhi High Court · (2008) 173 TAXMAN 178
High Courts05 May 2008
The Commissioner of Income Tax Vs Shri Ram Pistons and Rings Ltd.
Delhi High Court · (2008) 220 CTR 404 : (2008) 174 TAXMAN 147
High Courts05 May 2008
Nishraj Traders (P.) Ltd. Vs Madhu Viniyog (P.) Ltd.
Delhi High Court · (2008) 4 CompLJ 173 : (2008) 86 SCL 116
Companies Act, 1956 — Section 391, 391(2), 394, 394(1)
High Courts05 May 2008
In Re: Sunehari Financial Services (P.) Ltd.
Delhi High Court · (2009) 89 SCL 235
Companies Act, 1956 — Section 391, 391(2), 394, 394(1)
High Courts05 May 2008Dismissed
Centre for Development of Telematics Vs The Appellate Authority and Regional Labour Commission (Centre), The Controlling Authority and Assistant Labour Commissioner (Centre) and Smt. Indra Sood
Delhi High Court · (2009) 1 ILR Delhi 37
Payment of Gratuity Act, 1972 — Section 2A, 2A(1), 2A(I), 4
High Courts05 May 2008
In Re: Radima Exports (P.) Ltd.
Delhi High Court · (2009) 148 CompCas 473 : (2008) 86 SCL 151
Companies Act, 1956 — Section 560, 560(6)
High Courts05 May 2008Dismissed
National Insurance Co. Ltd. Vs Nirabjit Kaur and Others
Delhi High Court · (2010) ACJ 121
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 133, 149, 149(2), 173
High Courts02 May 2008Dismissed
Narendra Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2008) 103 DRJ 294
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 12(1), 12A, 12A(3), 3Constitution of India, 1950 — Article 14, 141, 19, 21, 22Customs Act, 1962 — Section 111, 113, 113, 2, 2(39)
High Courts02 May 2008Dismissed
Delhi Development Authority Vs Prof. Ram Prakash
Delhi High Court · (2008) 103 DRJ 57
High Courts02 May 2008Allowed
North Delhi Power Limited Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2008) 103 DRJ 271 : (2008) ELR 583
Electricity Act, 2003 — Section 135Metering and Billing Regulations, 2003 — Regulation 43
High Courts02 May 2008Dismissed
Major Bahadur Singh Vs Union of India (UOI) and Others Ex. Hav. Sitar Singh Vs Chief of Army Staff and Others Birju Singh Vs Union of India (UOI)
Delhi High Court · (2008) 105 DRJ 347 : (2009) 1 ILR Delhi 19 : (2009) 3 SLR 329
Army Act, 1950 — Section 27
High Courts02 May 2008Dismissed
Ramesh Kumar Rajput @ Khan Vs The State NCT of Delhi
Delhi High Court · (2008) 05 DEL CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 42, 43, 50
High Courts02 May 2008
Sh. Rajinder Singh Verma, Sh. Mahendra Singh Rohilla, Sh. Purshottam Das Gupta and Sh. Vijay Kumar Malhotra Vs The Lt. Governor (Administrator) NCT of Delhi and Others
Delhi High Court · (2008) 104 DRJ 686 : (2008) ILR Delhi 5 Supp
All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 16(3)Constitution of India, 1950 — Article 14, 16, 21, 226, 311Delhi Higher Judicial Services Rules, 1970 — Rule 27, 31A, 33, 33, 33A
High Courts02 May 2008Allowed
Santosh Kumar Singh Vs Sri Guru Gobind Singh College of Commerce and Others
Delhi High Court · (2008) 05 DEL CK 0201
High Courts02 May 2008
CPL. Jitender Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2008) 104 DRJ 517
Air Force Act, 1950 — Section 26Constitution of India, 1950 — Article 14, 226
High Courts02 May 2008
Commissioner of Income Tax Vs Dev Musco Lighting P. Ltd.
Delhi High Court · (2009) 316 ITR 209
Income Tax Rules, 1962 — Rule 46A
High Courts02 May 2008Dismissed
National Insurance Co. Ltd. Vs Smt. Raj Bala, Shri Nanak Chand and Shri Dinesh Kumar Gurjar
Delhi High Court · (2009) ACJ 2116
Motor Vehicles Act, 1988 — Section 140