Arbitration Act, 1940 — Section 39, 39(1)Arbitration and Conciliation Act, 1996 — Section 34, 37(1), 5, 8, 9Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104, 4, 96

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High Courts20 May 2008

Anil Arora and Another Vs Anand Kumar

Delhi High Court · (2008) 151 DLT 443 : (2008) 104 DRJ 571 : (2009) 1 ILR Delhi 145 : (2008) 152 PLR 43

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 3

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High Courts20 May 2008Dismissed

Commissioner of Income Tax Vs Pradeep Goel

Delhi High Court · (2008) 174 TAXMAN 421

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High Courts20 May 2008Dismissed

S.K. Mahajan and Others Vs B. Subhashchandra Shetty and Others

Delhi High Court · (2009) 1 ILR Delhi 131

Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

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High Courts20 May 2008Dismissed

Allied Medical Services Private Ltd. Vs Director General Armed Forces Medical Services and Others

Delhi High Court · (2008) 05 DEL CK 0163

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High Courts20 May 2008Dismissed

Mariamma Joseph and Others Vs S. Vinay Tiwari

Delhi High Court · (2008) 104 DRJ 331

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High Courts20 May 2008

Valvoline Cummins Limited Vs Deputy Commissioner of Income Tax, Additional Commissioner of Income Tax, Commissioner of Income Tax-VI and Chief Commissioner of Income Tax

Delhi High Court · (2008) 217 CTR 292 : (2008) 103 DRJ 567 : (2008) 307 ITR 103 : (2008) 171 TAXMAN 241

Income Tax Act, 1961 — Section 120(1), 120(2), 120(4), 2(28C), 2(7A)

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High Courts20 May 2008

U.M. Cables Limited Vs Bharat Sanchar Nigam Ltd.

Delhi High Court · (2008) 2 ARBLR 533 : (2008) 104 DRJ 238

Arbitration and Conciliation Act, 1996 — Section 11, 11(6)

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High Courts19 May 2008Dismissed

Maqsood Yusuf Merchant Vs Union of India (UOI) Sanjeev Jain Vs Union of India (UOI) and Others

Delhi High Court · (2008) 103 DRJ 634

Civil Procedure Code, 1908 (CPC) — Section 20Criminal Procedure Code, 1973 (CrPC) — Section 179, 188, 2, 4, 419Customs Act, 1962 — Section 1(2), 113, 127H(1), 127J, 3(1)

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High Courts19 May 2008