High Courts29 May 2008
Major Suresh Rana Vs Union of India (UOI) and Others
Delhi High Court · (2008) 151 DLT 603 : (2008) ILR Delhi 46 Supp
Army Act, 1950 — Section 1, 120(2)Army Rules, 1954 — Rule 180, 22, 22(1), 23, 24
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 74 of 138
High Courts28 May 2008Dismissed
Dharam Pal Dhingra, Prop. Dharampal Dhingra Electronics Vs Commissioner of Income Tax
Delhi High Court · (2008) 05 DEL CK 0220
Income Tax Act, 1961 — Section 132, 254(2), 260A
High Courts28 May 2008Dismissed
Prem Chand Vs Subhash Chand Saini and Others
Delhi High Court · AIR 2008 Delhi 204 : (2008) 150 DLT 737 : (2008) 105 DRJ 516
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Delhi Rent Control Act, 1958 — Section 14(1)
High Courts28 May 2008Dismissed
Sri Ram Rai Vs Sr. R.P. Gond and Others
Delhi High Court · (2008) 05 DEL CK 0182
High Courts28 May 2008Allowed
Vinod Kapoor and Others Vs State (NCT) of Delhi
Delhi High Court · (2008) 05 DEL CK 0178
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 437, 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts28 May 2008Disposed Off
Nishraj Traders (P) Ltd. Vs Madhu Viniyog (P) Ltd.
Delhi High Court · (2008) 4 CompLJ 173
High Courts28 May 2008Dismissed
Inder Sain Jain Vs New India Assurance Company and Others
Delhi High Court · (2009) ACJ 2056 : (2008) 104 DRJ 195
Criminal Procedure Code, 1973 (CrPC) — Section 152Motor Vehicles Act, 1988 — Section 173
High Courts28 May 2008Dismissed
Avtar Singh Narula and Surinder Singh Manchanda Vs Dharambir Sahni and Gautam Sahni
Delhi High Court · AIR 2008 Delhi 177 : (2008) 150 DLT 760 : (2008) 104 DRJ 671
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Contract Act, 1872 — Section 20Specific Relief Act, 1963 — Section 13, 17
High Courts28 May 2008Dismissed
Delhi Transport Corporation Vs Pradeep Kumar
Delhi High Court · (2008) 05 DEL CK 0118
Industrial Disputes Act, 1947 — Section 33(2)
High Courts28 May 2008Dismissed
Sh. Vijay Kumar Tiwari Vs The State and Another
Delhi High Court · (2008) 151 DLT 513 : (2008) 105 DRJ 524 : (2008) 2 ILR Delhi 1207
Succession Act, 1925 — Section 59, 63
High Courts27 May 2008
Delhi Development Authority Vs Rajbir Singh
Delhi High Court · (2008) 150 DLT 725 : (2008) 105 DRJ 483
Constitution of India, 1950 — Article 226Land Reforms Act — Section 64
High Courts27 May 2008
Jaypee Brothers Medical Publishers (P) Ltd. Vs Dr. Ramya Raghu and Others
Delhi High Court · (2008) 38 PTC 79
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Copyright Act, 1957 — Section 18(1)
High Courts27 May 2008Allowed
Smt. Dhano Vs State and Another
Delhi High Court · (2008) 7 ILR Delhi 131
Criminal Procedure Code, 1973 (CrPC) — Section 107, 150, 202, 209, 226Penal Code, 1860 (IPC) — Section 308, 323, 34, 506
High Courts27 May 2008
Dr. Manoj Singhania Vs Union of India (UOI) and Others
Delhi High Court · (2008) 150 DLT 513 : (2008) 103 DRJ 464
Constitution of India, 1950 — Article 226, 311(2)Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 5
High Courts27 May 2008Allowed
Smt. Ram Rati and Others Vs Sh. Ram Kumar, Mohd. Ayub and United Insurance Company Ltd.
Delhi High Court · (2009) ACJ 1719
Motor Vehicles Act, 1988 — Section 173
High Courts26 May 2008Allowed
Indian Oil Corporation Ltd. Vs Employees State Insurance Corporation
Delhi High Court · (2008) 152 DLT 268 : (2008) 104 DRJ 361 : (2008) 119 FLR 184
Employees State Insurance Act, 1948 — Section 2(13), 2(17), 2(9), 39, 44
High Courts26 May 2008Dismissed
Mukesh Kumar Gupta Vs Smt. Prabha Vaithiyanathan and Others
Delhi High Court · (2008) 05 DEL CK 0212
Hindu Succession Act, 1956 — Section 27, 28, 29Succession Act, 1925 — Section 105
High Courts26 May 2008Dismissed
Sanober Vir Vs Mr. Ashutosh Garg and Others
Delhi High Court · (2008) 05 DEL CK 0189
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 144, 151
High Courts26 May 2008Allowed
A.V.R. Engineers Vs Sharma Moulding Works and Others
Delhi High Court · (2008) 38 PTC 243