High Courts04 Jul 2008
Autodesk Inc and Another Vs Mr. A.V.T. Shankardass and Another
Delhi High Court · AIR 2008 Delhi 167 : (2008) 151 DLT 303 : (2008) 105 DRJ 188 : (2008) 37 PTC 581
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 69 of 138
High Courts04 Jul 2008Allowed
Upendra Kumar Singhal Vs Union of India (UOI) and Others
Delhi High Court · (2008) 152 DLT 324 : (2008) 104 DRJ 580
Constitution of India, 1950 — Article 14, 19(1)
High Courts03 Jul 2008Dismissed
N.G. Desai Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2008) 105 DRJ 1
Central Health Services Rules, 1996 — Rule 1.1, 2.3, 5, 5.2, 5.3
High Courts03 Jul 2008Dismissed
Santosh Singh Jain Vs The Director General and Another
Delhi High Court · (2008) 07 DEL CK 0218
Constitution of India, 1950 — Article 226, 32
High Courts03 Jul 2008Allowed
Anil Nanda and Another Vs Escorts Limited and Others
Delhi High Court · (2008) 151 DLT 594 : (2008) 104 DRJ 478
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 7 Rule 11, 92, 92(1)Companies Act, 1956 — Section 565Limitation Act, 1963 — Section 10
High Courts03 Jul 2008Dismissed
East India Hotels Limited and Another Vs Union of India (UOI) and Another
Delhi High Court · (2008) 104 DRJ 430 : (2008) 3 ILR Delhi 57
High Courts03 Jul 2008
Shri Chandramauli Prasad and Others Vs State of Delhi
Delhi High Court · (2009) 2 ILR Delhi 48
Criminal Procedure Code, 1973 (CrPC) — Section 205, 273, 317, 353, 540APenal Code, 1860 (IPC) — Section 308, 34
High Courts03 Jul 2008
P.G. Purushothaman Vs Bank of Baroda and Others
Delhi High Court · (2009) 1 ILR Delhi 320
High Courts03 Jul 2008Dismissed
Smt. Laxmi Devi and Others Vs Shri. Baldev Singh, Shri Ranjit Singh and United India Insurance Co. Ltd.
Delhi High Court · (2008) 07 DEL CK 0133
High Courts03 Jul 2008
S. Narendra Kumar and Co. Vs Everest Beverages and Foods Inudstries and Another
Delhi High Court · (2008) 37 PTC 497
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Trade Marks Act, 1999 — Section 27, 27(1), 27(2), 28, 28(1)
High Courts03 Jul 2008Dismissed
Uppal Engineering Company Pvt. Ltd. Vs Abhinav Cooperative Group Housing Society Limited and Others
Delhi High Court · (2008) 3 ARBLR 64 : (2008) 104 DRJ 468
Arbitration and Conciliation Act, 1996 — Section 11, 34, 7, 9
High Courts03 Jul 2008
In Re: Apeejay Surrendra Hotels (P.) Ltd.
Delhi High Court · (2009) 89 SCL 252
Companies Act, 1956 — Section 391(1), 393, 394
High Courts03 Jul 2008Allowed
M.R. Krishnamurthi Vs Chandan Ramamurthi and Others
Delhi High Court · (2008) 151 DLT 463 : (2008) 104 DRJ 487 : (2008) 152 PLR 49
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Hindu Marriage (Amendment) Act, 1956 — Section 5(1)Limitation Act, 1963 — Article 59, 60, 6, 6(1)
High Courts03 Jul 2008Dismissed
Smt. Laxmi Devi and Others Vs Shri Baldev Singh, Shri Ranjit Singh and United India Insurance Co. Ltd.
Delhi High Court · (2008) 07 DEL CK 0001
High Courts02 Jul 2008Dismissed
Dayagen Pvt. Ltd. Vs Rajendra Dorian Punj and Another
Delhi High Court · (2009) 151 CompCas 92 : (2008) 151 DLT 375 : (2008) 105 DRJ 29 : (2008) 87 SCL 314
Arbitration and Conciliation Act, 1996 — Section 45Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 16 Rule 2(2), Order 7 Rule 11Companies Act, 1956 — Section 109A, 109A(3), 109B, 10F, 111
High Courts02 Jul 2008Allowed
Phonographic Performance Ltd. Vs Hotel Gold Regency and Others
Delhi High Court · AIR 2009 Delhi 11 : (2008) 151 DLT 210 : (2008) 2 ILR Delhi 1267 : (2008) 37 PTC 587
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Contract Act, 1872 — Section 188Copyright Act, 1957 — Section 30, 33, 33(1), 33(3), 34
High Courts02 Jul 2008Dismissed
Municipal Corporation of Delhi Vs N.K. Gupta
Delhi High Court · (2008) 151 DLT 505 : (2008) 105 DRJ 218
Delhi Municipal Corporation Act, 1957 — Section 147, 147(2)Stamp Act, 1899 — Article 35, 40Transfer of Property Act, 1882 — Section 105
High Courts02 Jul 2008
Sh. Suresh Kakkar and Another Vs Sh. Mahender Nath Kakkar and Others
Delhi High Court · (2008) 4 CivCC 609 : (2008) 152 DLT 56 : (2008) 105 DRJ 211 : (2008) ILR Delhi 117 Supp : (2008) 152 PLR 58 : (2009) 1 RCR(Civil) 788
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), Order 7 Rule 11
High Courts02 Jul 2008
S.K. Brothers Vs Delhi Development Authority
Delhi High Court · (2008) 3 ARBLR 272 : (2008) 152 DLT 239 : (2009) 1 ILR Delhi 311 : (2008) 152 PLR 63
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 11(6), 15(2), 2(1), 36, 37
High Courts02 Jul 2008Dismissed
Dr. Kamal Kishore Kalra Vs State (NCT of Delhi)
Delhi High Court · (2008) 151 DLT 546 : (2008) 105 DRJ 226
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 155(2), 155(4), 156Delhi Police Act, 1978 — Section 103