High Courts04 Aug 2008

K.S. Patcha Vs Arun Sarna

Delhi High Court · (2008) 151 DLT 784

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 23 Rule 1Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14C, 25B, 50
High Courts01 Aug 2008Allowed

Rita Handa Vs CBI

Delhi High Court · (2008) 152 DLT 248 : (2008) 105 DRJ 331

Criminal Procedure Code, 1973 (CrPC) — Section 227, 395, 396, 397, 398Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)