High Courts13 Aug 2008Allowed
Hamdard National Foundation Vs Abdul Jalil
Delhi High Court · (2008) 38 PTC 109
Trade and Merchandise Marks Act, 1958 — Section 29, 30Trade Marks Act, 1999 — Section 11, 12, 18(1), 2(1), 29
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 51 of 138
High Courts13 Aug 2008
DTC Vs Krishan Lal
Delhi High Court · (2008) 08 DEL CK 0162
Industrial Disputes Act, 1947 — Section 33(2)
High Courts13 Aug 2008Allowed
Surender Singh Vs Tara Chand
Delhi High Court · (2008) 12 ILR Delhi 42 Supp
High Courts13 Aug 2008Allowed
Union of India (UOI) Vs Bahl Builders (P) Ltd.
Delhi High Court · (2008) ILR Delhi 128 Supp
High Courts13 Aug 2008Dismissed
Jatinder Pal Singh Vs Gurpreet Singh
Delhi High Court · (2008) 08 DEL CK 0121
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 2 Rule 2, Order 7 Rule 11
High Courts13 Aug 2008
National Insurance Company Limited Vs Shri K.L. Juneja and Others
Delhi High Court · (2008) ILR Delhi 120 Supp
High Courts13 Aug 2008Allowed
Dr. (Mrs.) Shashi Ahuja Vs Shri Kulbhushan Malik and Others
Delhi High Court · AIR 2009 Delhi 5 : (2008) 152 DLT 196 : (2008) 106 DRJ 212 : (2008) 152 PLR 52
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1(3), Order 22 Rule 3, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AHindu Succession Act, 1956 — Section 14(1), 15, 15(1), 15(2), 16
High Courts13 Aug 2008Allowed
Enforcement Directorate Vs Lord Shiva Enterprises and Others
Delhi High Court · (2008) 08 DEL CK 0066
Arbitration and Conciliation Act, 1996 — Section 34Limitation Act, 1963 — Section 5
High Courts13 Aug 2008Dismissed
Manmohan Taneja Vs Union of India (UOI) and Another
Delhi High Court · (2008) 106 DRJ 371
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120A, 302, 307
High Courts12 Aug 2008
DR. Monika Murmu Vs Vice Chancellor, Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2008) 08 DEL CK 0262
High Courts12 Aug 2008Dismissed
Union of India (UOI) Vs Shri Mohan Lal
Delhi High Court · (2008) 08 DEL CK 0195
High Courts12 Aug 2008
Arbro Pharmaceuticals Ltd. Vs Franklin Remedies (Prop. Hansum Fibers Pvt Ltd.)
Delhi High Court · (2008) 08 DEL CK 0180
High Courts12 Aug 2008Dismissed
Surinder Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2008) 08 DEL CK 0177
High Courts12 Aug 2008Dismissed
Pawan Kumar and Others Vs Govt. of NCT and Others
Delhi High Court · (2008) 154 DLT 631
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 16, 17, 17(1), 17(2), 17(3A)
High Courts12 Aug 2008Dismissed
Commissioner of Customs, Export Vs Vikram Singh Dahiya
Delhi High Court · (2008) 260 ELT 180
Customs Act, 1962 — Section 114, 130
High Courts12 Aug 2008Dismissed
Paramjeet Singh Vs Shri Sohan Singh and Others
Delhi High Court · (2008) 08 DEL CK 0140
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts12 Aug 2008Allowed
Narayan Chandra Bandyopadhyay Vs Smt. Satish Khosla
Delhi High Court · (2008) 08 DEL CK 0139
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts12 Aug 2008
Smt. Shakuntala Devi and Another Vs Seven Star Electircals (P) Ltd. and Others
Delhi High Court · (2008) 12 ILR Delhi 27
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 15 Rule 1, Order 39 Rule 10, Order 7 Rule 11Transfer of Property Act, 1882 — Section 106, 107
High Courts12 Aug 2008Dismissed
Commissioner of Police Vs Mohinder Singh
Delhi High Court · (2008) 08 DEL CK 0119
High Courts12 Aug 2008Allowed
Kingston Computers (I) P. Ltd. Vs State Bank of Travancore
Delhi High Court · (2009) 2 ILR Delhi 437 : (2009) 153 PLR 18
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14