High Courts19 Dec 2008Allowed

Aditya Khanna Vs The Regional Passport Officer/Passport Authority

Delhi High Court · (2009) 156 DLT 172 : (2009) 3 ILR Delhi 391 : (2009) 3 ILR Delhi 335

Constitution of India, 1950 — Article 14, 19, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 104, 91Foreign Exchange Management (Adjudication Proceedings and Appeal) Rules, 2000 — Rule 4
High Courts19 Dec 2008

Ranbir Singh Vs Dalbir Singh and Others

Delhi High Court · (2008) 12 DEL CK 0017

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2(2), Order 2 Rule 2(3), Order 23 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 10, 11, 12, 145, 145(1)Specific Relief Act, 1963 — Section 34