High Courts06 Nov 2008Allowed
Narottam Dass and Sons and Others Vs State Bank of Hyderabad
Delhi High Court · (2008) 11 DEL CK 0173
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 19 of 138
High Courts06 Nov 2008
Nisha Aggarwal Vs Vipesh Shah and Others
Delhi High Court · (2008) 11 DEL CK 0172
High Courts06 Nov 2008Dismissed
Vijesh Chadha and Another Vs Rajindra Chadha
Delhi High Court · (2008) 11 DEL CK 0171
High Courts06 Nov 2008Allowed
Dafedar Ram Singh Vs Union of India (UOI) and Others
Delhi High Court · (2008) 11 DEL CK 0166
High Courts06 Nov 2008Dismissed
Commissioner of Income Tax Vs Dr. R.N. Goel
Delhi High Court · (2009) 177 TAXMAN 64 : (2009) 177 TAXMAN 374
Income Tax Act, 1961 — Section 143(1), 143(2), 260A, 40A, 40A(2)
High Courts06 Nov 2008Dismissed
Commissioner of Income Tax Vs Jindal Vegtables Products Ltd.
Delhi High Court · (2009) 315 ITR 265
Income Tax Act, 1961 — Section 115JA, 143(2), 143(3), 260A
High Courts06 Nov 2008Dismissed
The Oriental Insurance Company Ltd. Vs Ms. Sonia and Others
Delhi High Court · (2008) 11 DEL CK 0090
Motor Vehicles Act, 1988 — Section 149, 149(1), 149(2), 170, 173Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts06 Nov 2008
Padmawati and Others Vs Harijan Sewak Sangh
Delhi High Court · (2008) 154 DLT 411 : (2009) 120 FLR 1029
High Courts06 Nov 2008Dismissed
Mr. Kiran Jogani and Another Vs George V. Records, SARL
Delhi High Court · (2008) 155 DLT 739 : (2009) 39 PTC 69
Cinematograph Act, 1952 — Section 5ACivil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Copyright Act, 1957 — Section 5, 51, 52A, 68A
High Courts06 Nov 2008
Union of India (UOI) Vs The Kohinoor Tarpaulin Industries
Delhi High Court · (2008) 4 ARBLR 341 : (2009) 156 DLT 106 : (2009) 154 PLR 22
Arbitration Act, 1940 — Section 16, 30, 33
High Courts06 Nov 2008Dismissed
Manju Saxena Vs Naina Lal Kidwai and Another
Delhi High Court · (2009) 157 DLT 153
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12, 14, 2
High Courts06 Nov 2008
Guest Keen Williams Ltd. Vs Josh India Ltd.
Delhi High Court · (2009) 90 SCL 132
Companies Act, 1956 — Section 433, 434, 439, 481
High Courts05 Nov 2008
Sachdeva Industries Vs Union of India (UOI)
Delhi High Court · (2008) 11 DEL CK 0186
Arbitration Act, 1940 — Section 14, 30, 33
High Courts05 Nov 2008Dismissed
Rajesh Saigal Vs Vimal Mehra
Delhi High Court · (2008) 11 DEL CK 0124
High Courts05 Nov 2008
Syndicate Bank Vs Kewal Krishan Chopra and Others
Delhi High Court · (2008) 11 DEL CK 0123
High Courts05 Nov 2008Dismissed
United India Insurance Co. Ltd. Vs Smt. Dhanvesh and Others
Delhi High Court · (2008) 11 DEL CK 0117
Motor Vehicles Act, 1988 — Section 140, 140(2), 149, 149(2), 165(1)
High Courts04 Nov 2008
Shri Sunil Aggarwal Vs Shri M.C. Sharma and Others
Delhi High Court · (2008) 11 DEL CK 0246
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 340Specific Relief Act, 1963 — Section 19
High Courts04 Nov 2008Dismissed
National Textile Corporation Ltd. and Another Vs Sh. Ashval Vaderaa
Delhi High Court · (2008) 4 ARBLR 589 : (2008) 155 DLT 221 : (2009) 2 ILR Delhi 744
High Courts04 Nov 2008Dismissed
Cross Link Cargo Management (P.) Ltd. Vs Amrit International Rice Co. Ltd.
Delhi High Court · (2009) 89 SCL 399
Companies (Court) Rules, 1959 — Rule 130Companies Act, 1956 — Section 433, 434, 435, 436, 437
High Courts04 Nov 2008Dismissed
SRGP Industries Ltd. Vs Currie and Brown (India) Ltd.
Delhi High Court · (2008) 11 DEL CK 0159
Arbitration and Conciliation Act, 1996 — Section 11Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13